High Courts23 Jan 2017Dismissed
DELHI NIWAS CO-OP. G/H SOCIETY LTD. Vs SH. SURENDER KUMAR, & ORS.
Delhi High Court · (2017) 01 DEL CK 0364
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 3,483 of 6,900
High Courts23 Jan 2017
SMT. B.MANGLA Vs THE DIRECTOR OF EDUCATION & ORS
Delhi High Court · (2017) 01 DEL CK 0363
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts23 Jan 2017
ANIL KUMAR Vs STATE & ANR.
Delhi High Court · (2017) 01 DEL CK 0362
Code of Criminal Procedure, 1973, Section 482, Section 320 - Saving of inherent powers of High Court - Compounding of offencesIndian Penal Code, 1860,
High Courts23 Jan 2017
GHANSHYAM DASS & Ors Vs NORTH DELHI MUNICIPAL CORPORATION
Delhi High Court · (2017) 01 DEL CK 0361
High Courts23 Jan 2017
M/S A & A ASSOCIATES Vs M/S LADLY-CO. & ANR
Delhi High Court · (2017) 01 DEL CK 0360
High Courts23 Jan 2017Dismissed
Mamta Vs State of Delhi
Delhi High Court · (2017) 1 JCC 515
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts23 Jan 2017Disposed Off
Vardhaman Shiksha Mandir Senior Secondary School Vs Govt. of Nct of Delhi
Delhi High Court · (2017) 152 FLR 1060
High Courts23 Jan 2017Dismissed
Kusum Bala Vs State
Delhi High Court · (2017) 1 JCC 523
Penal Code, 1860 (IPC) - Section 34, Section 354, Section 452
High Courts23 Jan 2017Disposed Off
Atul Dikshit Vs C.B.I.
Delhi High Court · (2017) 1 JCC 746
Central Excises and Salt Act, 1944 - Section 40(2)Customs Act, 1962 - Section 155(2)Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts23 Jan 2017Allowed
Wishall International Vs Union of India
Delhi High Court · (2017) 237 DLT 257
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 129
High Courts23 Jan 2017Dismissed
Aditya Srivastava (Minor) Vs Central Board of Secondary Education
Delhi High Court · (2017) 237 DLT 268
High Courts20 Jan 2017
SUMITRA SAINI & ANR Vs GOVT OF NCT OF DELHI & ORS
Delhi High Court · (2017) 01 DEL CK 0359
High Courts20 Jan 2017
PRAVEEN KUMAR PANDEY Vs THE DIRECTOR OF EDUCATION, GOVT. OF N.C.T AND ANR.
Delhi High Court · (2017) 01 DEL CK 0358
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts20 Jan 2017
MOUNT CARMEL SCHOOL & Anr Vs DELHI DEVELOPMENT AUTHORITY & ORS
Delhi High Court · (2017) 01 DEL CK 0357
Constitution of India, Article 21A, Article 19(1)(g), Article 15, Article 13(2), Article 30, Article 29,
High Courts20 Jan 2017
ANIL KUMAR SHARMA Vs GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
Delhi High Court · (2017) 01 DEL CK 0356
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts20 Jan 2017Dismissed
AMIT SINGH KHOKHAR Vs AMBEDKAR UNIVERSITY DELHI AND ANR.
Delhi High Court · (2017) 01 DEL CK 0355
Constitution of India, Article 14, Article 226 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Power of High Courts
High Courts20 Jan 2017Dismissed
State Vs Brijesh
Delhi High Court · (2017) 1 JCC 513
Evidence Act, 1872 - Section 65BPenal Code, 1860 (IPC) - Section 354D
High Courts20 Jan 2017Disposed Off
National Insurance Co Ltd Vs Santosh
Delhi High Court · (2017) 153 FLR 468 : (2017) 1 LLJ 571
Motor Vehicles Act, 1988 - Section 163A, Section 167
High Courts20 Jan 2017Allowed
Verma Homes Pvt. Ltd.
Delhi High Court · (2017) 237 DLT 234
Companies (Court) Rules, 1959 - Rule 79Companies Act, 1956 - Section 391, Section 392, Section 393, Section 394
High Courts20 Jan 2017Dismissed
Ram Niwas Singh Vs Rajendra Singh
Delhi High Court · (2017) 2 PLR 39 : (2017) 1 RentLR 191
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Section 100