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Delhi High Court judgments

1,38,082 judgments · page 3,466 of 6,905

High Courts27 Feb 2017

V.VIKRAMAN Vs UOI & ORS

Delhi High Court · (2017) 02 DEL CK 0377

Constitution of India, Article 1, Article 2 - Autonomous districts and autonomous regions - Admission or establishment of new States
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High Courts27 Feb 2017

TEJ SINGH @ GOLDY Vs STATE

Delhi High Court · (2017) 02 DEL CK 0374

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 397, Section 34, Sect
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High Courts27 Feb 2017

SHRI SITA RAM KINRA & ORS. Vs STATE

Delhi High Court · (2017) 02 DEL CK 0373

Indian Succession Act, 1925, Section 276, Section 276, Section 222(1), Section 222(1) - Petition for probate - Probate only to appointed executor
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High Courts27 Feb 2017

ANUP KANT SAHAY Vs STATE & ANR

Delhi High Court · (2017) 02 DEL CK 0372

Code of Criminal Procedure, 1973, Section 482, Section 320 - Saving of inherent powers of High Court - Compounding of offencesIndian Penal Code, 1860,
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