High Courts03 Mar 2017Dismissed
Suman Yadav Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2017) 2 JCC 908
Criminal Procedure Code, 1973 (CrPC) - Section 439
COURT ARCHIVE
Delhi High Court judgments
1,38,082 judgments · page 3,464 of 6,905
High Courts02 Mar 2017
RADHEY SHYAM GUPTA Vs GOVERNMENT OF N.C.T. OF DELHI & ORS.
Delhi High Court · (2017) 03 DEL CK 0157
High Courts02 Mar 2017
ORIENTAL INSURANCE CO LTD Vs USHA NAGAR & ORS
Delhi High Court · (2017) 03 DEL CK 0156
High Courts02 Mar 2017
SANJIV AGGARWAL Vs BHARAT SCOUTS AND GUIDES AND ORS
Delhi High Court · (2017) 03 DEL CK 0155
High Courts02 Mar 2017
MUKUL BHATIA Vs STATE
Delhi High Court · (2017) 03 DEL CK 0154
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 34 - Cheating
High Courts02 Mar 2017
M/S MEHAK CUSINES PRIVATE LIMITED Vs GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
Delhi High Court · (2017) 03 DEL CK 0153
High Courts02 Mar 2017
M/S BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. & M/S RAMKY INFRASTRUCTURE LTD. (CONSORTIUM) Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA
Delhi High Court · (2017) 03 DEL CK 0152
High Courts02 Mar 2017
BALWANT SINGH Vs NEW DELHI MUNICIPAL COUNCIL AND ANR
Delhi High Court · (2017) 03 DEL CK 0151
High Courts02 Mar 2017
AMIT RAWAT Vs NATIONAL SEEDS CORPORATION LIMITED AND ORS.
Delhi High Court · (2017) 03 DEL CK 0150
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts02 Mar 2017Dismissed
Mahanagar Telephone Nigam Limited Vs Anant Raj Agencies Pvt Ltd
Delhi High Court · (2017) 3 ADDelhi 357
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Mar 2017Dismissed
Dilip Kumar Vs Sunita Mittal
Delhi High Court · (2017) ACD 290 : (2017) 239 DLT 34
Criminal Procedure Code, 1973 (CrPC) - Section 251, Section 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Mar 2017Allowed
Kanwar Singh Gurjar Vs Commissioner of Police, Delhi
Delhi High Court · (2017) 3 ADDelhi 768
Penal Code, 1860 (IPC) - Section 419, Section 468, Section 471
High Courts02 Mar 2017Disposed off
Raju Singh Vs State
Delhi High Court · (2017) 3 ADDelhi 747 : (2017) 2 JCC 915
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 308, Section 323, Section 34, Section 427, Section 452
High Courts02 Mar 2017Disposed Off
Inderjit Mehta Const. Pvt. Ltd. Vs Union of India
Delhi High Court · (2017) 3 ADDelhi 624 : (2017) AIR(Delhi) 117 : (2017) 239 DLT 94
Constitution of India, 1950 - Article 226, Article 298
High Courts02 Mar 2017Dismissed
Sh. Zile Singh Vs Food Corporation of India
Delhi High Court · (2017) LIC 1846
Constitution of India, 1950 - Article 226, Article 311
High Courts01 Mar 2017
SANJEEV KUMAR SAXENA Vs UNION OF INDIA & OTHERS
Delhi High Court · (2017) 03 DEL CK 0149
High Courts01 Mar 2017Allowed
NIRMALA DEVI & ORS Vs JAI DUTT
Delhi High Court · (2017) 03 DEL CK 0148
Code of Civil Procedure, 1908 — Section 100Transfer of Property Act, 1882 — Section 53A
High Courts01 Mar 2017
DHARAMBIR SINGH Vs DIRECTOR OF EDUCATION AND ANR
Delhi High Court · (2017) 03 DEL CK 0147
Constitution of India, 1950 — Article 226<
High Courts01 Mar 2017
MS. KIRTI JAIN Vs KULACHI HANSRAJ MODEL SCHOOL & ORS.
Delhi High Court · (2017) 03 DEL CK 0146
Constitution of India, 1950 — Article 226<
High Courts01 Mar 2017Dismissed
STATE Vs RAHUL
Delhi High Court · (2017) 03 DEL CK 0145
Code of Criminal Procedure, 1973 — Section 173, 161, 313, 164, 207, 378(1)