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Delhi High Court judgments

1,38,065 judgments · page 3,468 of 6,904

High Courts20 Feb 2017Dismissed

Zohra Sheikh Vs State (Govt of Nct of Delhi)

Delhi High Court · (2017) 2 ADDelhi 578 : (2017) 238 DLT 148 : (2017) 162 DRJ 396 : (2017) 1 JCC 716

Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 439Maharashtra Control of Organised Crime Act, 1999 - Section 21(4), Section 3, Section 4
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High Courts20 Feb 2017Disposed Off

Sudershan Vs State

Delhi High Court · (2017) 3 ADDelhi 366 : (2017) 238 DLT 630 : (2017) 162 DRJ 338 : (2017) 2 JCC 41

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
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High Courts20 Feb 2017Dismissed

State Vs B. Raj Sharma

Delhi High Court · (2017) 3 ADDelhi 638

Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 302, Section 304B, Section 34, Section 498A
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High Courts20 Feb 2017Disposed Off

Jaspreet Singh @ Golu Vs State

Delhi High Court · (2017) 1 JCC 784

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323
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