High Courts20 Jan 2026Disposed Of
Chandan Joshi Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2448
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 344 of 5,777
High Courts20 Jan 2026Dismissed
Ser Mohammed Sk Vs Central Industrial Security Force & Ors.
Delhi High Court · (2026) 01 DEL CK 2456
CISF Rules, 2001-Rule 36
High Courts20 Jan 2026Disposed Of
Passcode Hospitality Private Limited Vs Phonographic Performance Limited & Anr.
Delhi High Court · (2026) 01 DEL CK 2457
High Courts20 Jan 2026Disposed Of
Sanjay Khali Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2459
High Courts20 Jan 2026Disposed Of
Star India Private Limited Vs Crichd.Pk & Ors.
Delhi High Court · (2026) 01 DEL CK 2523
Copyright Act, 1957-Section 37Delhi High Court (Original Side) Rules, 2018-Rule 3
High Courts20 Jan 2026Allowed
Venkatachalam Thangavelu Vs ITO, Ward 70(1), Delhi
Delhi High Court · (2026) 01 DEL CK 2569
Income Tax Act, 1961-Section 143(1), 244(1), 244(1)(A)
High Courts20 Jan 2026Disposed Of
Rajinder Kaur Vs Canara Bank
Delhi High Court · (2026) 01 DEL CK 2590
Code of Civil Procedure, 1908-Order XXI, Section 89
High Courts20 Jan 2026Partly Allowed
Directorate Of Estates Ministry Of Housing And Urban Affairs Vs Rajiv Sarin & Ors.
Delhi High Court · (2026) 01 DEL CK 2601
Customs Act, 1962Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976-Section 6, 7, 7(3), 14, 23
High Courts20 Jan 2026Dismissed
Raja Kumar Vs State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2096
NDPS Act-Section 20(b)(ii)(C)/25, 37
High Courts20 Jan 2026Disposed Of
JCC Infraprojects BIL JV Vs North Western Railway Jaipur Rajasthan & Ors.
Delhi High Court · (2026) 01 DEL CK 2127
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 76, 62(3), 12(5), 11(4), 11(5), 11(8), 12, Schedule IVArbitration and Conciliation (Amendment) Act, 2015Constitution of India-Article 14
High Courts20 Jan 2026Disposed Of
M/s Al Naureen Exports Vs M/s Al Noor Exports & Ors.
Delhi High Court · (2026) 01 DEL CK 2130
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12DIAC (Administrative Cost and Arbitrators’ Fees) Rules, 2018
High Courts20 Jan 2026Dismissed
Vikas Mathur Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2183
CISF Rules, 2001-Rule-58, Rule -21CISF (Amendment) Rules-2015
High Courts20 Jan 2026Disposed Of
Twinkle Chhabra Vs State Bank Of India & Anr.
Delhi High Court · (2026) 01 DEL CK 2184
Indian Penal Code, 1860-Sections 336 and 338Constitution of India-Article 226, 21, 32, 32 and 226
High Courts20 Jan 2026Partly Allowed
Directorate Of Estates Ministry Of Housing And Urban Affairs Vs Rajiv Sarin & Ors.
Delhi High Court · (2026) 01 DEL CK 1412
Constitution of India, 1950- Article 226Limitation Act, 1963- Article 51Limitation Act, 1963- Section 14, 14(1)
High Courts20 Jan 2026Disposed Of
Venkatachalam Thangavelu Vs ITO, Ward 70(1), Delhi
Delhi High Court · (2026) 01 DEL CK 1431
Income Tax Act, 1961- Section 143(1), 244(1), 244(1)(A)
High Courts20 Jan 2026Disposed Of
Passcode Hospitality Private Limited Vs Phonographic Performance Limited & Anr.
Delhi High Court · (2026) 01 DEL CK 1430
High Courts20 Jan 2026Dismissed
Pushpa Jain And Ors Vs Ramesh Kumar Jain
Delhi High Court · (2026) 01 DEL CK 1429
Constitution of India, 1950- Article 227
High Courts20 Jan 2026Dismissed
Ravinder Dutta Vs Parvinder Dutta
Delhi High Court · (2026) 01 DEL CK 1428
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 14 Rule 5
High Courts20 Jan 2026Dismissed
North Delhi Municipal Corporation Vs Shri Darshan Singh
Delhi High Court · (2026) 01 DEL CK 1427
Delhi Municipal Corporation Act, 1957- Section 95(2)(b)Industrial Disputes Act, 1947- Section 25F
High Courts20 Jan 2026Dismissed
Raja Kumar Vs State Nct Of Delh?
Delhi High Court · (2026) 01 DEL CK 1426
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 20(B)(ii)(C), 25, 37