High Courts21 Jan 2026Allowed
Suphiyan Ali Vs State Of Gnct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1442
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 309(6), 310(2), 311, 317(3)Arms Act, 1959- Section 25, 27
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 343 of 5,777
High Courts21 Jan 2026Dismissed
Mariyam @ Salma Through Her Paroikar Vs State (Nct Of Delhi)
Delhi High Court · (2026) 01 DEL CK 1441
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 20(b)(ii)(C), 29, 37
High Courts21 Jan 2026Allowed
Pratima Mahajan Vs State (Nct Of Delhi ) And Ors
Delhi High Court · (2026) 01 DEL CK 1440
Constitution of India, 1950- Article 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438(3)Code of Criminal Procedure, 1973- Section 482
High Courts21 Jan 2026Allowed
Ram Swaroop Gupta & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 01 DEL CK 1439
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 348, 438(2)Code of Criminal Procedure, 1973- Section 311, 397(2)
High Courts21 Jan 2026Allowed
Jakir Hussain Vs State Of Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1438
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109(1)Arms Act, 1959- Section 27
High Courts21 Jan 2026Disposed Of
Manarajiya & Ors Vs Union Of India
Delhi High Court · (2026) 01 DEL CK 1437
Railways Act, 1989- Section 123, 124A
High Courts21 Jan 2026Dismissed
Shrawan Vs State
Delhi High Court · (2026) 01 DEL CK 1436
Code of Criminal Procedure, 1973- Section 164, 207, 232, 313, 374(2), 428Indian Penal Code, 1860- Section 375, 376, 506
High Courts21 Jan 2026Disposed Of
Ansuiya Educational Society Through Its Ar Shri Ajeet Singh Vs Megha
Delhi High Court · (2026) 01 DEL CK 1435
Constitution of India, 1950- Article 227
High Courts21 Jan 2026Allowed
Neeraj @ Nemraj Vs State
Delhi High Court · (2026) 01 DEL CK 1417
Code of Criminal Procedure, 1973- Section 232, 313, 374, 482Indian Penal Code, 1860- Section 120B, 342, 364A, 365, 365A, 376(f), 376(g), 506, 506(ii)
High Courts21 Jan 2026Allowed
Rahman Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1416
Code of Criminal Procedure, 1973- Section 232, 313, 374, 482Indian Penal Code, 1860- Section 120B, 342, 364A, 365, 365A, 376(f), 376(g), 506, 506(ii)
High Courts21 Jan 2026Allowed
Shakeel & Ors Vs State Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1415
Code of Criminal Procedure, 1973- Section 232, 313, 374, 482Indian Penal Code, 1860- Section 120B, 342, 364A, 365, 365A, 376(f), 376(g), 506, 506(ii)
High Courts20 Jan 2026Allowed
Praveen Kumar Singh Vs Geeta Rani @ Geeta Khari & Ors.
Delhi High Court · (2026) 01 DEL CK 2232
Code of Civil Procedure (Amendment) Act, 1976-Order VI Rule 17, 6 Rule 17, VII Rule 11Delhi High Court (Original Side) Rules, 2018
High Courts20 Jan 2026Disposed Of
Vishal Chandra Gupta Vs Registrar Of Companies Through Dy Registrar NCT Of Delhi Haryana
Delhi High Court · (2026) 01 DEL CK 2269
Companies Act, 2013-Sections 447, 448Constitution of India-Article 21Code of Criminal Procedure-Section 249, 256(1), 367, 561-A
High Courts20 Jan 2026Allowed
Harkirat Singh Sodhi Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2279
Cr.P.C.-Section 482, 200, 202, 204, 156(3), 161, 162, 340IPC-Sections 499, 500, 420, 468, 471, 120-B, 52, 193Evidence Act-Section 105
High Courts20 Jan 2026Dismissed
Shakuntala Devi @ Shakun Rana Vs Sudha Singh & Ors.
Delhi High Court · 2025 INSC 818
Constitution of India-Article 227, 226Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 340Indian Penal Code, 1860-Section 420, 467, 468, 471, 120B, 416, 417, 418, 419, 506, 34
High Courts20 Jan 2026Dismissed
Nirmal Tower Building Pvt Ltd Vs Nirmal Tower Building Occupants Welfare Society (Regd)
Delhi High Court · (2026) 01 DEL CK 2319
CPC-Section 151
High Courts20 Jan 2026Disposed Of
The Chief Secretary, Govt. Of NCT Of Delhi & Ors. Vs B.P. Mahaur
Delhi High Court · (2026) 01 DEL CK 2379
CCS (Conduct) Rules, 1964-Rule 3CCS (Pension) Rules, 1972-Rule 9
High Courts20 Jan 2026Allowed
Adil Vs The State of NCT of Delhi
Delhi High Court · (2026) 01 DEL CK 2381
BNS-Section 134/303(2)
High Courts20 Jan 2026Allowed
Himanshu Nayak Vs The State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2382
BNS-Section 109(1)/3(5)
High Courts20 Jan 2026Disposed Of
Kawaljit Kaur & Anr. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2394