High Courts19 Jan 2026Partly Allowed

Kajal Vs State NCT Of Delhi

Delhi High Court · (2026) 01 DEL CK 2512

Code of Criminal Procedure, 1973-Section 374(2), 207, 313, 232, 164Indian Penal Code, 1860-Section 370, 323, 376(2)(i), 370A, 346, 354A, 363, 366, 376, 34, 319Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts19 Jan 2026Allowed

Narender Singh Vs State

Delhi High Court · (2026) 01 DEL CK 2124

Code of Criminal Procedure, 1973-Section 397, 401, 482, 195, 227, 228, 195(l)(b), 195(l)(b)(ii)Indian Penal Code, 1860-Section 193, 376 and 493, 192, 376/493CCS (CCA) Rules 1965
High Courts19 Jan 2026Dismissed

Kuldeep Singh Senger Vs Central Bureau Of Investigation

Delhi High Court · (2026) 01 DEL CK 1434

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 430, 528Code of Criminal Procedure, 1973- Section 389, 389(3)Indian Penal Code, 1860- Section 21, 120B, 166, 167, 193, 201, 203, 218, 304, 304II, 323, 341, 376
High Courts19 Jan 2026Dismissed

Jai Parkash Vs Satpal Luthra

Delhi High Court · (2026) 01 DEL CK 1433

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908-Order 23 Rule 1, Order 23 Rule 1(4), Order 23 Rule 1(4)(b)Delhi Rent Control Act, 1958- Section 14(1)(e)