High Courts28 Jan 2026Disposed Of
Sarita Tiwari Vs M/s Deccan Charters Pvt Ltd
Delhi High Court · (2026) 01 DEL CK 1473
Industrial Disputes Act, 1947- Section 2(s), 17A, 17B
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 336 of 5,777
High Courts27 Jan 2026Dismissed
Ex Rfn Deepak Kumar Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2199
Army Act-Section 106Territorial Army Regulation 1948-TA Rule 4(A)
High Courts27 Jan 2026Dismissed
Thyrocare Technologies Limited Vs Mohit & Ors.
Delhi High Court · (2026) 01 DEL CK 2356
Employee's Compensation Act, 1923-Section 30(1)(a), 22, 12, 30
High Courts27 Jan 2026Dismissed
Gulzar Vs The State Of N.C.T. Of Delhi
Delhi High Court · (2026) 01 DEL CK 2376
BNS-Section 305(c), 317(c), 3(5)
High Courts27 Jan 2026Dismissed
Narendra Kumar Taneja Through Spa Himanshu Taneja Vs Dinesh Chaudhary
Delhi High Court · (2026) 01 DEL CK 2387
High Courts27 Jan 2026Dismissed
Narendra Kumar Taneja Thr. SPA Himanshu Taneja Vs Dinesh Chaudhary
Delhi High Court · (2026) 01 DEL CK 2390
High Courts27 Jan 2026Dismissed
Mohd Azim Vs Delhi Development Authority & Anr.
Delhi High Court · (2026) 01 DEL CK 2479
Constitution of India-Article 227CPC-Order XIV Rule 5Waqf Act, 1995-Section 108
High Courts27 Jan 2026Allowed
Om Prakash Vs UOI & Ors.
Delhi High Court · (2026) 01 DEL CK 2554
Constitution of India-Article 226, 227Border Security Force Rules, 1969-Rule 43, 44, 45, 45(2), 48, 51, 59, 149Border Security Force Act, 1968-Section 46, 48, 65, 117
High Courts27 Jan 2026Allowed
Savitri Sharma & Anr. Vs Bhagwani Devi Now Deceased Through All Legal Heirs & Ors.
Delhi High Court · (2026) 01 DEL CK 2575
Code of Civil Procedure, 1908-Section 96, Order XXXIX Rule 1 and 2, VII Rule 11Hindu Succession Act, 1956-Section 4(2)Delhi Land Reforms Act, 1954-Section 50
High Courts27 Jan 2026Allowed
Arun Mehrotra Vs Kishan Lal
Delhi High Court · (2026) 01 DEL CK 2598
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 29A(3), 42, 11(6), 9, 20(2)
High Courts27 Jan 2026Dismissed
Smt. Lakshmi Devi & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 01 DEL CK 2599
Constitution of India-Article 226, 14, 41Central Civil Services (Pension) Rules, 1972-Rule 54, 54(6), 54(6)(i), 54(8), 54(14)(b), 88Hindu Marriage Act, 1955-Section 16, 11
High Courts27 Jan 2026Dismissed
Satinder Pal Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2600
High Courts27 Jan 2026Dismissed
Arjun Bhardwaj & Anr. Vs Kendriya Vidyalaya Sangathan & Anr.
Delhi High Court · (2026) 01 DEL CK 2602
KVS Revised Recruitment Rules, 2012TGT (Science) Recruitment Rules, 2025
High Courts27 Jan 2026Disposed Of
Karan Kapoor Vs The State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2035
Medicare Service Person And (Prevention of Violence and Damage of Property) Act, 2008-Sections 03/04
High Courts27 Jan 2026Disposed Of
Budh Ram & Ors. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2036
IPC-Sections 498-A/406/34BNSS-Section 528
High Courts27 Jan 2026Disposed Of
Monu Kumar Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2037
IPC-Sections 376/506, 376BNSS-Section 528CrPC-Section 482
High Courts27 Jan 2026Disposed Of
Rahul & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2038
IPC-Sections 498A/406/34BNSS-Section 528
High Courts27 Jan 2026Disposed Of
Akash Kumar Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2039
IPC-Sections 376(2)(n)/506Cr.P.C.-Section 164, 207BNSS-Section 528
High Courts27 Jan 2026Dismissed
Ms. Neelu Chadha Vs Sunil Sethi & Ors.
Delhi High Court · 2025 INSC 478
Hindu Minority and Guardianship Act, 1956-Section 8, 8(2), sub-section (1), sub-section (2), sub-section (3)Registration Act, 1908-Section 49Limitation Act, 1963-Article 60, 58
High Courts27 Jan 2026Disposed Of
Rexcin Pharmaceuticals P Ltd Vs Rekin Pharma P Ltd & Anr.
Delhi High Court · (2026) 01 DEL CK 2158
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 1 and 2Trade Marks Act, 1999-Section 57, 9(1)(a), 9(2)(a), 11(1), 11(2), 11(3), 11(10), 18(4), 11, 29(6), 29(5), 12, 154, 11(3)(a)