High Courts29 Jan 2026

Neelam Bhatia & Ors. Vs Ritu Bhatia & Ors.

Delhi High Court · (2026) 01 DEL CK 2567

Code of Civil Procedure, 1908-Order VII Rule 11(a), (d), 7 Rule 11(a)Transfer of Property Act, 1882-Section 54, 55, 53-APowers of Attorney Act, 1882-Section 1-A, 2
High Courts29 Jan 2026Allowed

Amit Aggarwal Vs Directorate Of Enforcement

Delhi High Court · (2026) 01 DEL CK 1482

Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471Prevention of Money Laundering Act, 2002- Section 2(1)(u), 3, 4, 24, 45, 50
High Courts28 Jan 2026Dismissed

Jamia Millia Islamia Vs Roshan Ara & Ors.

Delhi High Court · (2026) 01 DEL CK 2220

University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the maintenance of Standards in Higher Education) Regulations, 2010-Clause 4.5Right to Information Act, 2005Rights of Persons with Disabilities Act, 2016-Section 34
High Courts28 Jan 2026Allowed

Sh. Raj Kumar Vs Union Of India

Delhi High Court · (2026) 01 DEL CK 2351

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Railway Claims Tribunal Act, 1987-Section 23