High Courts28 Jan 2026Disposed Of
Harish Sethi Vs Pradeep Chand Giri Since Deceased Through Krishan Chander Singh
Delhi High Court · (2026) 01 DEL CK 2467
Code of Civil Procedure, 1908-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 335 of 5,777
High Courts28 Jan 2026Disposed Of
Lajpat Arya Vs M/s Shine Star Electronics
Delhi High Court · (2026) 01 DEL CK 2478
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XII Rule 6
High Courts28 Jan 2026Disposed Of
Neway Industries Pvt. Ltd. Vs Mold-Tek Packaging Limited
Delhi High Court · (2026) 01 DEL CK 2514
Patents Act, 1970-Section 48, 47, 64, 64(1)(e), 107, 3(d), 2(1)(j), 2(1)(ja), 12, 13(4), 84, 92, 92ACode of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4High Court of Delhi Rules Governing Patent Suits, 2022-Rule 3(A)(ix), 3A
High Courts28 Jan 2026Dismissed
Baldev Singh Vs C.B.I.
Delhi High Court · (2026) 01 DEL CK 2537
Code of Criminal Procedure, 1973-Section 374(2), 207, 313, 232, 107, 151, 161, 161(3), 162, 162(1)Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(2)Indian Penal Code, 1860-Section 384, 308, 324, 34, 506, 323
High Courts28 Jan 2026Dismissed
Kanak Trakru & Anr. Vs Renu Trakru Singla & Ors.
Delhi High Court · (2026) 01 DEL CK 2550
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11 (a)
High Courts28 Jan 2026Allowed
State Vs Sunil @ Pahalwan & Anr.
Delhi High Court · (2026) 01 DEL CK 2558
Code of Criminal Procedure, 1973-Section 377, 207, 357(1)(b)Indian Penal Code, 1908-Sections 365, 395, 174A, 364A, 394, 397, 186, 353, 307, 332, 34, 356, 326Arms Act, 1959-Sections 25, 27
High Courts28 Jan 2026Allowed
Travelport International Operations Limited Vs Deputy Commissioner Of Income-Tax Circle Int. Tax 3(1)(1), Delhi & Ors.
Delhi High Court · (2026) 01 DEL CK 2578
Income Tax Act, 1961-Section 197
High Courts28 Jan 2026Dismissed
Canva Pty Ltd & Ors. Vs RxPrism Health Systems Private Limited & Anr.
Delhi High Court · (2026) 01 DEL CK 2585
Commercial Courts Act, 2015-Section 13(1)Code of Civil Procedure, 1908-Order XLIII Rule 1(r), Section 151, XXXIX Rule 1 & 2, XXXIX Rules 1 and 2, 96Patents Act, 1970-Section 48, 25(2), 64, 64(1), 3(k), 3(d), 10(4)(b), 2(1)(j) and 2(1)(ja)
High Courts28 Jan 2026Disposed Of
Shivani Alias Najima Kausar & Anr. Vs State NCT Of Delhi Through SHO Nand Nagri & Ors.
Delhi High Court · (2026) 01 DEL CK 2028
High Courts28 Jan 2026Disposed Of
Sumit & Ors. Vs State Of NCT Of Delhi Through SHO & Anr.
Delhi High Court · (2026) 01 DEL CK 2029
IPC-Sections 323/324/341/506/34BNSS-Section 528
High Courts28 Jan 2026Disposed Of
Darshana Chatterjee Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2030
IPC-Section 420/406
High Courts28 Jan 2026Disposed Of
Sh. Manohar & Ors. Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 01 DEL CK 2031
IPC-Sections 498A/406/34Cr.P.C-Section 125BNSS-Section 528
High Courts28 Jan 2026Disposed Of
Sh Samunder Singh & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 01 DEL CK 2032
Indian Penal Code-Sections 323/341/354/354A/34, 323/341/354/35A/34BNSS-Section 528
High Courts28 Jan 2026Dismissed
Rajendra Kumar Vs State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2033
BNS, 2023-Sections 308/318(4)/319/340IPC-383/384/385/386/387/388/389/420/416/419/470/471BNSS, 2023-Section 482, 35(3)
High Courts28 Jan 2026Disposed Of
Subheg Singh Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 01 DEL CK 2034
IPC-Sections 307/506/427/147/148/149/120-B
High Courts28 Jan 2026Dismissed
Anand Versha & Anr. Vs Narender Kumar Sharma (Deceased) Thr Lrs & Ors.
Delhi High Court · (2026) 01 DEL CK 2120
Code of Civil Procedure, 1908-Order XIV, Rule 2Indian Evidence Act, 1872-Section 114(g), 92, 91, 67, 68, 45, 47Bharatiya Sakshya Adhiniyam, 2023-Section 119(g)
High Courts28 Jan 2026Allowed
Refex Industries Limited Vs Regional Director, Northern Region, Ministry Of Corporate Affairs & Anr.
Delhi High Court · (2026) 01 DEL CK 2157
Constitution of India-Article 226 and 227Companies Act, 2013-Section 16(1)(b), 16, 4(2)(a), sub-section (1) b) of section l6Companies Act, 1956-Section 22, 20 and 22, 22(1)(b), 20, 22 of the Companies Act, 1956, 20 (2)(1)(i), 22(1)(i), 22(1)(ii)(b), proviso to Section 22(1)
High Courts28 Jan 2026Dismissed
Zimalaya Drugs Pvt Ltd Vs Dabur India Limited
Delhi High Court · (2026) 01 DEL CK 1484
Constitution of India, 1950-Article 227Civil Procedure Code, 1908- Section 151, Order 6 Rule 15A, Order 8 Rule 1A(3), Order 11 Rule 1(3), Order 11 Rule 1(7), Order 11 Rule 1(9), Order 11 Rule 1(10)
High Courts28 Jan 2026Dismissed
Siddhanth Mendiratta Vs Madhu Chawla And Anr
Delhi High Court · (2026) 01 DEL CK 1483
Constitution of India, 1950-Article 227Civil Procedure Code, 1908- Section 151, Order 18 Rule 17
High Courts28 Jan 2026Dismissed
Baldev Singh Vs C.B.I.
Delhi High Court · (2026) 01 DEL CK 1474
Code of Criminal Procedure, 1973- Section 107, 151, 157, 161, 162, 162(1), 207, 232, 313, 374(2)Indian Penal Code, 1860- Section 34, 308, 324, 323, 384, 506,Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(2)