High Courts09 Feb 2026
Birma Nand Sharma Vs State Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2231
Companies Act, 1956-Section 630Delhi Electricity Reforms Act, 2000Delhi Electricity Reforms (Transfer Scheme) Rules, 2001
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 316 of 5,754
High Courts09 Feb 2026
Vipin Sharma Vs State Of NCT Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2232
Companies Act, 1956-Section 630Delhi Electricity Reforms Act, 2000Delhi Electricity Reforms (Transfer Scheme) Rules, 2001
High Courts09 Feb 2026Allowed
Sohail Saifi & Ors. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2237
BNS-Sections 75, 85, 316(2), 351(2), 3(5)IPC-Sections 354A, 498A, 406, 506, 34BNSS-Section 528
High Courts09 Feb 2026
Shabab Alam Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2239
IPC-Section 376, 354, 354-A, 323BNSS-Section 528
High Courts09 Feb 2026Allowed
Girish Sagar & Ors. Vs State (Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2243
IPC-Section 498-A, 406, 34Protection of Women from Domestic Violence Act (PWDV Act)BNSS-Section 528
High Courts09 Feb 2026Allowed
Sameer Khan & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2244
IPC-Sections 498-A, 406, 34BNSS-Section 528
High Courts09 Feb 2026Allowed
Aniket Choudhary & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2245
IPC-Sections 323, 325, 341, 506, 34BNSS-Section 528
High Courts09 Feb 2026Allowed
Manhar Sabharwal Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2246
IPC-Sections 323, 341, 506, 34, 467, 471, 354BNSS-Section 528
High Courts09 Feb 2026
Devender Vs Raman Sharma & Ors.
Delhi High Court · (2026) 02 DEL CK 2053
Indian Penal Code 1860-Sections 279/338/427
High Courts09 Feb 2026
Sunita & Anr. Vs New India Assurance Co Ltd & Anr.
Delhi High Court · (2026) 02 DEL CK 2050
Indian Penal Code 1860-Sections 279/338/304AMotor Vehicles Act, 1988-Sections 166, 140
High Courts09 Feb 2026
Govind Singh Mauni Vs Tej Bhan & Ors.
Delhi High Court · (2026) 02 DEL CK 2012
Motor Vehicles Act, 1988-Section 173, 168Indian Penal Code 1860-Sections 279, 338
High Courts09 Feb 2026
National Insurance Co Ltd Vs Dinesh Singh Khinchi & Ors
Delhi High Court · (2026) 02 DEL CK 2083
Motor Vehicles Act-Section 168
High Courts09 Feb 2026
Manish Kumar Vs Raman Sharma & Ors.
Delhi High Court · (2026) 02 DEL CK 2120
Indian Penal Code 1860-Sections 279/338/427
High Courts09 Feb 2026
Satya Paul Vs Alka Industrial Corporation & Anr.
Delhi High Court · (2026) 02 DEL CK 1954
Trade Marks Act, 1999-Sections 20, 21, 23, 32, 47, 57, 125Copyright Act, 1957
High Courts09 Feb 2026
Ompal Yadav Vs Farhan Empexo Export And Import Co.
Delhi High Court · (2026) 02 DEL CK 1976
Code of Criminal Procedure, 1973-Section 401, 397, 482, 313, 374(3)N.I. Act-Section 138, 118(a), 139
High Courts09 Feb 2026
Shikhar Microfinance Pvt. Ltd. & Ors. Vs Delhi Financial Corporation & Ors.
Delhi High Court · (2026) 02 DEL CK 1975
State Financial Corporation Act, 1951-Section 32G
High Courts09 Feb 2026
Punjab National Bank Circle Officer New Delhi & Ors. Vs Lopamudra Chatterji
Delhi High Court · (2026) 02 DEL CK 1970
Right to Information Act, 2005-Section 19, 20(1)Negotiable Instruments Act, 1881
High Courts09 Feb 2026
Somwati & Anr. Vs Suresh Jain
Delhi High Court · (2026) 02 DEL CK 2003
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 141Insolvency and Bankruptcy Code, 2016-Section 14, 31, 94, 95, 95(1), 96, 96(1)(a), 96(1)(b)(i), 96(b)(i) and (ii), 97 to 119, 99, 100, 101, 238
High Courts09 Feb 2026
Union Of India Vs Kapil Gurjar
Delhi High Court · (2026) 02 DEL CK 2180
IRMM-Rule 512(10), Clause 512(9)Constitution of India-Article 226
High Courts09 Feb 2026Disposed Of
Aarti Sharma Vs State
Delhi High Court · (2026) 02 DEL CK 1681
Code of Criminal Procedure, 1973- Section 195Indian Penal Code, 1860- Section 186, 298, 332, 353