Code of Criminal Procedure, 1973-Section 482, 340, 91, 195(1)(b), 156(1), 155(2)Indian Penal Code, 1860-Sections 405/409/219/420/467/471/477-A/34/120BSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 29, 13(2), 13(4), 14, 14(2), 17, 2(1)(zd)

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High Courts09 Feb 2026

Union Of India & Ors. Vs 782707 Ex Sgt Abhishek Kumar Singh

Delhi High Court · (2026) 02 DEL CK 2681

Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008

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High Courts09 Feb 2026Partly Allowed

Mohd. Shadab Vs The State Of NCT Of Delhi

Delhi High Court · (2026) 02 DEL CK 2682

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415 (2)Indian Penal Code, 1860-Section 34, 149, 299, 300, 302, 304, 320, 320(8), 325, 326Cr.P.C.-Section 2(wa), 207, 209, 313, 357A, 428

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High Courts09 Feb 2026Partly Allowed

Ajay Vs State & Anr.

Delhi High Court · (2026) 02 DEL CK 2778

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code, 1860-Section 302, 393, 397, 300 (Clause Thirdly, clause (2), Exception IV), 299, 304 Part I, 304 Part IIThe Code of Criminal Procedure, 1973-Section 428, 294, 207, 313, 161

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High Courts09 Feb 2026

PPC Broadband Inc Vs The Assistant Controller Of Patents And Designs

Delhi High Court · (2026) 02 DEL CK 2870

The Patents Act, 1970-Section 117A, 15, 14, 2(1)(ja)

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High Courts09 Feb 2026

PR Commissioner Of Income Tax - 4, New Delhi Vs M/s NTPC Ltd

Delhi High Court · (2026) 02 DEL CK 2801

Income Tax Act, 1961-Section 260A, 143(3) read with Section 147, 148, 80-IA, 263

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High Courts09 Feb 2026

Ex-Constable Virender Singh Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2383

Central Civil Services (Extraordinary Pension) Rules-Rule 9(2), 8, Schedule IIPension Regulations-Section III, Regulation 48, 50, Appendix IIConstitution of India-Article 14

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High Courts09 Feb 2026

Rekha Dewan Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2026) 02 DEL CK 2390

CCS Pension Rules, 1972Delhi Health Service (Allopathy) Rules, 2009-Rule 6(2), 14(2)(c)Constitution of India-Article 14

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High Courts09 Feb 2026Allowed

M/S CSAT System (P) Ltd Vs Appellant Authority Under The Payment Of Gratuity Act, 1972 & Ors.

Delhi High Court · (2026) 02 DEL CK 2725

Constitution of India-Article 226 /227Payment of Gratuity Act, 1972-Section 2, 2(a), 2(a)(1)(b), 2(a)(i), 2(d), 3, 7(4), 14Companies Act, 1956

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High Courts09 Feb 2026

Commissioner Of Income Tax (Tds)-1, New Delhi Vs M/s Mahagun (India) Pvt. Ltd.

Delhi High Court · (2026) 02 DEL CK 2747

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High Courts09 Feb 2026Partly Allowed

Life Insurance Corporation Of India Vs G.K. Nijhawan

Delhi High Court · (2026) 02 DEL CK 2760

Code of Civil Procedure, 1908-Section 151Industrial Disputes Act, 1947-Section 17(B), 17BIndustrial Tribunals Act, 1947-Section 2A(2)

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High Courts09 Feb 2026Dismissed

Rhino Finance Private Limited Vs Golden Bag Technology Private Limited

Delhi High Court · (2026) 02 DEL CK 2827

Arbitration and Conciliation Act, 1996-Section 2(1)(h), 31(1), 31(5), 33, 34, 34(1), 34(2), 34(2-A), 34(3)Commercial Courts Act, 2015-Section 10(2)Limitation Act, 1963-Section 5

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High Courts09 Feb 2026

Nexxbase Marketing Private Limited Vs Khy Electronics India Private Limited

Delhi High Court · (2026) 02 DEL CK 2183

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 12(2), Fourth Schedule

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High Courts09 Feb 2026

Chopra Land Developers Pvt. Ltd. & Anr. Vs Late Jatinder Nath & Ors.

Delhi High Court · (2026) 02 DEL CK 2167

Arbitration and Conciliation Act, 1996-Section 14, 17, 21, 28(1), 28(3), 31(3), 34, 37, 43(1), 43(2), 43(4)1940 A&C Act-Section 14, 17Civil Procedure Code, 1908-Section 96

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High Courts09 Feb 2026Dismissed

M/S Bhagwan Corporation Vs Commissioner Of Customs ICD Patparganj & Anr.

Delhi High Court · (2026) 02 DEL CK 2204

Constitution of India-Article 14, 226Customs Act, 1962-Section 11, 11(1), 46, 49, 111, 111(d), 111(m), 112(a), 112(a)(i), 112(i), 122A, 125, 125(1), 128, 153(3)Foreign Trade (Development and Regulation) Act, 1992-Section 3, 3(2), 3(3), 6(3)

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