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Delhi High Court judgments

1,15,071 judgments · page 286 of 5,754

High Courts24 Feb 2026Dismissed

Afzal @ Totla Vs State (Nct Of Delhi)

Delhi High Court · (2026) 02 DEL CK 1796

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 102, 313Indian Penal Code, 1860- Section 379, 411, 413, 414
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High Courts24 Feb 2026Allowed

Bachu Singh Vs C.B.I.

Delhi High Court · (2026) 02 DEL CK 1795

Code of Criminal Procedure, 1973- Section 108, 155, 155(2), 397, 401, 468, 469, 482Indian Penal Code, 1860- Section 160, 168, 419, 420Prevention of Corruption Act, 1988- Section 13(1)(a), 13(1)(b)
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High Courts24 Feb 2026Dismissed

Amit Kumar @ Ninnu Vs State Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1787

Code of Criminal Procedure, 1973- Section 164, 313, 428Indian Penal Code, 1860- Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012- Section 2(d), 3, 5, 5(n), 6, 29
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High Courts24 Feb 2026Dismissed

Geniemode Global Pvt Ltd Vs Priyanka Impex Private Limited & Anr.

Delhi High Court · (2026) 02 DEL CK 1774

Arbitration and Conciliation Act, 1996- Section 7(1), 31A, 31A(a), 31(8), 38(1), 38(2), 39(2), 39(4)Micro, Small And Medium Enterprises Development Act, 2006- Section 15, 16, 17, 18, 18(1), 18(2), 18(3), 19, 20, 21, 22, 23Insolvency and Bankruptcy Code, 2016- Section 8, 9
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High Courts23 Feb 2026

Bhupesh Arora Vs Directorate Of Enforcement

Delhi High Court · 2025 INSC 349

Code of Criminal Procedure, 1973-Section 482, 320, 70, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Prevention of Money Laundering Act, 2002-Section 3, 4, 19, 50, 45, 24, 24(b), 66, 66(2), 2(1)(u), 21(1)(u), 65
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