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Delhi High Court judgments

1,15,071 judgments · page 285 of 5,754

High Courts24 Feb 2026

TDI International India Ltd. Vs Delhi Metro Rail Corporation

Delhi High Court · (2026) 02 DEL CK 2300

Arbitration and Conciliation Act, 1996-Section 18, 28(1)(a), 28(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 48(2)(b), 75, 81Indian Contract Act, 1872-Section 23, 56, 65Companies Act 1956

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High Courts24 Feb 2026

Hetali Enterprises Vs Dr. Purushottam G. Kale

Delhi High Court · (2026) 02 DEL CK 2816

Consumer Protection Act, 1986-Section 21(a)(i)

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High Courts24 Feb 2026

S B Tripathi Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2819

Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151Consumer Protection Act, 1986

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High Courts24 Feb 2026

Airports Authority Of India Vs M/S Rajdeep Industries

Delhi High Court · (2026) 02 DEL CK 2822

Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2)(a)(iv), 34(2)(b)(ii)Limitation Act, 1963

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High Courts24 Feb 2026

Northern Railway Thr. Gyanendra Rpatap Singh Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2144

Delhi Municipal Corporation Act, 1957-Sections 357, 397, Schedule XIICr.P.C-Section 61

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High Courts24 Feb 2026

Akhtar Ali & Ors. Vs The State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2026) 02 DEL CK 2142

IPC-Sections 323, 354(B), 509, 34, 354BNSS-Section 528

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High Courts24 Feb 2026

Venugopal N Dhoot Vs Religare Finvest Limited & Anr.

Delhi High Court · (2026) 02 DEL CK 2139

Negotiable Instruments Act, 1881-Section 138Electronic Evidence and Video Conferencing Rules, 2025

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High Courts24 Feb 2026Allowed

Narotam Alias Gautam Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2138

IPC-Section 279BNSS-Section 528

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High Courts24 Feb 2026

Noor Mohammad Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 2133

BNS-Section 108, 45IPC-Section 306, 107

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High Courts24 Feb 2026

Bhagwan Dass & Ors. Vs Oriental Insurance Co Ltd & Ors.

Delhi High Court · 2025 INSC 1070

MV Act

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High Courts24 Feb 2026

M/S Surjeet Autombiles Vs Umesh & Ors

Delhi High Court · (2026) 02 DEL CK 2056

Indian Penal Code 1860-Sections 279/337/304A and 427

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High Courts24 Feb 2026

National Insurance Co. Ltd. Vs Kusum Kumari & Ors.

Delhi High Court · (2026) 02 DEL CK 2055

Indian Penal Code 1860-Sections 279/337/304-AMotor Vehicles Act, 1988-Section 147, 147(1), 147(1)(b)(i), 147(1)(b)(ii), 147(2), 147(6), Proviso to Section 147Workmen's Compensation Act

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High Courts24 Feb 2026

The Oriental Insurance Co Ltd Vs Sh Naresh Kumar & Ors

Delhi High Court · (2026) 02 DEL CK 2054

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High Courts24 Feb 2026

Dr Tushar Gupta Vs Randhir Singh & Ors

Delhi High Court · (2026) 02 DEL CK 2047

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High Courts24 Feb 2026

Utsav Residency Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 02 DEL CK 2009

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High Courts24 Feb 2026

Harpreet Kaur Vs Union Of India And Ors.

Delhi High Court · (2026) 02 DEL CK 2010

Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 18, 9IT Act 2000-Section 79BNSS 2023-Section 98

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High Courts24 Feb 2026Allowed

Babula Khara Vs State Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 2279

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20/29/61/85, 67Indian Penal Code, 1860-Section 380

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High Courts24 Feb 2026Allowed