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Delhi High Court judgments

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High Courts19 Mar 2026

M/s Worldfa Exports Pvt Ltd. Vs New India Assurance Co. Ltd & Ors.

Delhi High Court · (2026) 03 DEL CK 2413

Insurance Act, 1938-Section 64UM, 64UM(4)Insurance Regulatory and Development Authority of India (Protection of Policyholders' Interests and Allied Matters of Insurers) Regulations, 2017-Regulation 15IRDAI (Insurance Surveyors and Loss Assessors) Regulations, 2015-Regulation 13, 13(1)(p)
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High Courts19 Mar 2026

Isha Foundation Vs Google LLC & Ors.

Delhi High Court · (2026) 03 DEL CK 2412

Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rules 1 & 2, 39 Rule 1(c), Section 19, 151Indian Trusts Act, 1882-Section 48Limitation Act, 1963-Article 75
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High Courts19 Mar 2026Allowed

Manjay Kumar Vs State NCT Of Delhi

Delhi High Court · 2025 INSC 993

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 2(iii)(b), 20, 20 (b) (C) to 20 (b)(ii)(B), 29, 37, 50, 52A, 52A sub-section (2), 52A sub-section (4), 54, 67Narcotic Drugs and Psychotropic Substances (Seizure, Storage, Sampling and Disposal) Rules, 2022-Rules 9 to 11, 10(2)
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