High Courts20 Mar 2026Allowed
Jitendra Parewa & Ors. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2487
IPC-Sections 498A/406/506/34BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 243 of 5,748
High Courts20 Mar 2026Allowed
Deepa C G Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2534
IPC-Sections 279, 337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts20 Mar 2026
Sangeeta Chadha & Ors. Vs The Commissioner Of Police Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2511
Constitution of India-Article 226, 14, 19(1)(g), 21, 14 and 16, 311, Part IIIRight to Information Act, 2005
High Courts20 Mar 2026
M/S KRK Enterprise Vs Delhi Development Authority & Anr.
Delhi High Court · (2026) 03 DEL CK 2510
Constitution of India-Article 226
High Courts20 Mar 2026
Union Of India & Ors. Vs Ex Sgt Kishan Bahadur Singh 751051 R
Delhi High Court · (2026) 03 DEL CK 2538
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts20 Mar 2026
United News Of India Vs Union Of India Through Land And Development Officer Ministry Of Housing And Urban Affairs & Anr.
Delhi High Court · (2026) 03 DEL CK 2535
Constitution of India-Article 226Companies Act-Section 25Insolvency and Bankruptcy Code, 2016-Section 9, 14
High Courts20 Mar 2026
Dr Prannoy Roy & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2290
Indian Penal Code, 1860-Sections 120-B read with 420Prevention of Corruption Act, 1988-Section 13(2) read with Section 13(1)(d)Constitution of India-Article 21
High Courts20 Mar 2026
Residency Resorts Private Limited Vs United Service Institution Of India Through Director General
Delhi High Court · (2026) 03 DEL CK 2289
Arbitration and Conciliation Act, 1996-Section 9, 9(ii)(e)Societies Registration ActSpecific Relief Act, 1963-Section 14, 14(d), 14(1), 14(1)(a), 14(1)(b), 14(1)(c), 14(i)(c), 14(c), 34, 41, 41(e), 42
High Courts20 Mar 2026Dismissed
Vandana Mishra Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0539
Constitution of India, 1950- Article 15, 16
High Courts20 Mar 2026Dismissed
CR Catering Co. Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0538
High Courts20 Mar 2026Allowed
Remika Devi Vs National Board Of Examination In Medical Sciences And Others
Delhi High Court · (2026) 03 DEL CK 0537
Constitution of India, 1950- Article 14, 226
High Courts20 Mar 2026Allowed
Deepak Kumar Mishra & Ors. Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2026) 03 DEL CK 0536
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts20 Mar 2026Dismissed
Wasim Akhtar Vs State (Gnct Of Delhi)
Delhi High Court · (2026) 03 DEL CK 0535
Bharatiya Nyaya Sanhita, 2023- Section 64(1), 137(2)Protection Of Children From Sexual Offences Act, 2012- Section 4
High Courts20 Mar 2026Allowed
Rohit Malhotra Vs State Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0534
Bharatiya Nyaya Sanhita, 2023- Section 183Bharatiya Nyaya Sanhita, 2023- Section 3(5), 103(1), 238(a), 333Indian Penal Code, 1860- Section 34
High Courts20 Mar 2026Disposed Of
Gulam Nabi Vs State (Through Sho Ps Khajuri Khas)
Delhi High Court · (2026) 03 DEL CK 0533
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 64(1), 74, 79, 117(2), 351(3)
High Courts20 Mar 2026Allowed
Bhojiya Khatun & Anr. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0532
Railway Claims Tribunal Act, 1987- Section 17(2), 23
High Courts20 Mar 2026Allowed
Rajaram & Ors. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0531
Railway Claims Tribunal Act, 1987- Section 17(2), 23
High Courts20 Mar 2026Allowed
Bhulai & Anr. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0530
Railway Claims Tribunal Act, 1987- Section 17(2), 23
High Courts20 Mar 2026Allowed
Suresh Kumar Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0529
Railway Claims Tribunal Act, 1987- Section 17(2), 23
High Courts20 Mar 2026Disposed Of
Kamal Vs State (Nct Of Delhi)
Delhi High Court · (2026) 03 DEL CK 0528
Indian Penal Code, 1860- Section 34, 120B, 420, 467, 468, 471