High Courts27 Mar 2026
Rishabh Tandon Vs Narcotics Control Bureau Delhi
Delhi High Court · (2026) 03 DEL CK 2120
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(c), 23(c), 29, 67, 37
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Delhi High Court judgments
1,14,950 judgments · page 229 of 5,748
High Courts27 Mar 2026
Deepak Khurana Vs National Investigation Agency
Delhi High Court · (2026) 03 DEL CK 2118
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 23(c), 29, 37Cr.P.C.-Sections 161, 164
High Courts27 Mar 2026
Neh Srivastava Vs State Gnct Of Delhi
Delhi High Court · 2026 INSC 161
Indian Penal Code, 1860-Sections 420, 409, 120BSocieties Registration Act-Section 12
High Courts27 Mar 2026Partly Allowed
Bhanu Pratap Singh & Anr. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2107
Code of Criminal Procedure, 1973-Section 340Railways Act, 1989
High Courts27 Mar 2026
M/s Ambala Patiala Transport Co Vs Pratap Singh
Delhi High Court · (2026) 03 DEL CK 2103
Employee's Compensation Act, 1923-Section 30Workmen's Compensation Act, 1923-Section 3
High Courts27 Mar 2026
Subhash Chand @ Subhash Chandra & Anr. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2100
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)(2), 124-A
High Courts27 Mar 2026
Laxmi & Ors. Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2099
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 124-A
High Courts27 Mar 2026
Eagle Hunter Soulutions Limited Vs Ashok Kumar Tiwari
Delhi High Court · (2026) 03 DEL CK 2097
Minimum Wages Act, 1948Constitution of India-Article 226, 136Industrial Disputes Act, 1947-Section 11-A
High Courts27 Mar 2026
Insp/Min Rajkishor Tiwari Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2095
High Courts27 Mar 2026
Ibrahim Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 03 DEL CK 2081
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts27 Mar 2026
Prof Quddus Khan Vs Jamia Millia Islamia University & Anr.
Delhi High Court · (2026) 03 DEL CK 2075
Ordinance 4 (IV) of the Ordinance of the respondent – University-Ordinance 4 (IV), Clause 1, 2
High Courts27 Mar 2026
Sondevi Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 03 DEL CK 2074
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts27 Mar 2026
Rati Lal Yadav Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 03 DEL CK 2072
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts27 Mar 2026
Pankaj Oswal Vs Aruna Oswal & Ors.
Delhi High Court · (2026) 03 DEL CK 2055
CPC-Order XII Rule 6, XX Rule 18(2), Section 151, I Rule 10, VI Rule 17, 8 Rule 3, 8 Rule 4, 6 Rule 12, 12 Rule 6Companies Act, 2013-Section 72, 241, 242, 244Companies Act, 1956-Section 109-A, 109-B
High Courts27 Mar 2026
Ramesh Chandra Singh Vs Bar Council Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2067
Advocates Act, 1961-Section 3(2)(b)Constitution of India-Article 14, 19(1)(g)
High Courts27 Mar 2026
Prof. (Rtd.) Desh Bandhu Vs School Of Planning And Architecture, New Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2065
High Courts27 Mar 2026
Kanwar Pal Singh Raghav Vs M/S Bansal Textiles
Delhi High Court · (2026) 03 DEL CK 2058
Civil Procedure Code-Section 100
High Courts27 Mar 2026
Dinesh Kumar @ Khali Vs State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 2145
IPC-Section 302/34Arms Act-Section 25/27
High Courts27 Mar 2026
Rajat Verma Vs H.P Suman
Delhi High Court · (2026) 03 DEL CK 2144
Code of Civil Procedure, 1908-Section 96, Order XLI, I Rule 10, X Rule 2, XII Rule 6, 12 Rule 6Protection of Women from Domestic Violence Act, 2005-Section 17
High Courts27 Mar 2026
Muniza Begum @Jahan Ara Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2127
NCT of Delhi Laws (Special Provisions) Second (Amendment) Act, 2023