High Courts30 Mar 2026

Feroz Khan & Ors. Vs Anil Jain

Delhi High Court · (2026) 03 DEL CK 2080

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96, 34Indian Evidence Act, 1872-Section 65B, 34, 102
High Courts30 Mar 2026Allowed

Sudha Devi Vs Anil Kumar

Delhi High Court · (2026) 03 DEL CK 2154

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138