High Courts30 Mar 2026
Angrej Chaudhary @ Pujari Singh Vs The State (NCT Of Delhi)
Delhi High Court · (2026) 03 DEL CK 2231
IPC-Section 302, 201, 34
COURT ARCHIVE
Delhi High Court judgments
1,14,918 judgments · page 224 of 5,746
High Courts30 Mar 2026
International Visa Services Pvt Ltd Formerly Known As IVS Lanka Pvt Ltd Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 2230
Constitution of India-Article 226, 12Indian Contract Act, 1872-Section 230Companies Act
High Courts30 Mar 2026
Indusind Gen Ins Co Ltd Vs Baby Sristhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2253
High Courts30 Mar 2026
Putzmeister Concrete Pumps GMBH & Anr. Vs Union Of India & Ors.
Delhi High Court · 2025 INSC 1298
Companies Act, 1956Industries (Development and Regulation) Act, 1951Foreign Exchange Management (Transfer or issue of security by a Person Resident outside India) Regulations, 2000-Schedule I
High Courts30 Mar 2026
Indusind General Insurance Company Limited (Formerly Reliance General Insurance Co Ltd) Vs Roshan Kumar Sahu & Ors.
Delhi High Court · (2026) 03 DEL CK 2227
BNS-Section 281/125(b)Rules of the Road Regulations, 1989-Regulation 23
High Courts30 Mar 2026
Reepak Kansal Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2220
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3A, 3, 4AInformation Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2022
High Courts30 Mar 2026
Dr Sudesh Singh Vs Shri Lal Bahadur Shastri National Sanskrit University & Ors.
Delhi High Court · (2026) 03 DEL CK 2218
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18, 13, 14, 17
High Courts30 Mar 2026
Rajasthan Hockey Association Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2217
Rajasthan Sports (Registration and Recognition of Associations) Act, 2005-Section 25
High Courts30 Mar 2026
Santosh Barar Vs Satpal & Ors
Delhi High Court · (2026) 03 DEL CK 2215
Motor Vehicles Act, 1988-Section 185
High Courts30 Mar 2026
Anil Anchalia Vs Insolvency And Bankruptcy Board Of India & Anr.
Delhi High Court · 2026 INSC 185
Constitution of India-Articles 14, 21, 226Insolvency and Bankruptcy Code, 2016-Section 218/220IBBI (Inspection and Investigation) Regulations, 2017-Regulation 10A
High Courts30 Mar 2026
Avik Televentures Private Limited Vs Office Of The Gst Officer Ward 71
Delhi High Court · (2026) 03 DEL CK 2251
Central Goods and Services Tax Act, 2017-Section 73, 66, 66(4), 75(4), 75(5), 73(10), 107, 161Delhi Goods and Services Tax Act, 2017-Section 73, 66, 66(4), 75(4), 75(5), 73(10), 107, 161Companies Act, 2013
High Courts30 Mar 2026Allowed
Resham Devi & Ors. Vs State Of Gnct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2246
BNS-Section 316(4), 3(5), 318(4)IPC-Section 408, 34, 420Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026Allowed
Girish Chand & Ors. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2243
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026
Shubham & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2242
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026Allowed
Deepak Kumar & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2239
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026Allowed
Amit Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2236
IPC-Sections 498A, 406, 34, 313, 377, 506Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026Allowed
Vipin Kumar & Anr. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2233
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026
Shakil Ahmad & Ors. Vs State Of Nct Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2273
IPC-Sections 323/380/452/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Mar 2026Allowed
Prateek Bahuguna & Ors. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2271
IPC-Sections 498A/406/34BNSS-Section 528
High Courts30 Mar 2026
Intertek India Private Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2259
Constitution of India-Article 226