Trade Marks Act, 1999-Section 21(4), 127(c), 131, 131(1), 131(2), 132, 157(1), 157(2)(vii), 157(xxxiv), 157(xxxvi), 157(xxxvii)Trade Marks Rules, 2017-Rule 45, 45(1), 85, 86(3), 109, 109(1), 109(2), 119Trade Marks Rules, 2002-Rule 45, 50, 50(1), 50(2)

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High Courts04 Nov 2022

Future Bath Products Private Limited Vs Corza International & Ors.

Delhi High Court · (2022) 11 DEL CK 1268

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151Trade Marks Rules, 2002-Fourth ScheduleTrade Marks Act, 1999-Section 28, 29, 29(1), 29(2), 31, 33

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High Courts04 Nov 2022Dismissed

Harendra Singh Khokhar Vs Shubhkamna Buildwell And Estates Pvt Ltd

Delhi High Court · (2022) 11 DEL CK 1263

Companies Act, 1956-Sections 391 to 393

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High Courts04 Nov 2022Dismissed

IHHR Hospitality (Andhra) Pvt. Ltd Vs Mrs. Seema Swami & Ors.

Delhi High Court · (2022) 11 DEL CK 1332

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Commercial Courts Act, 2015-Section 2, 2(1)(c), 2(1)(c)(i), 2(i)(c), 7 (first proviso), 15Arbitration & Conciliation Act, 1996

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High Courts04 Nov 2022Dismissed

IHHR Hospitality (Andhra) Pvt. Ltd. Vs Seema Swami & Ors.

Delhi High Court · (2022) 11 DEL CK 1327

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Commercial Courts Act, 2015-Section 2, 2(1)(c), 2(i)(c), 2(1)(c)(i), first proviso of Section 7, 15Arbitration & Conciliation Act, 1996

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High Courts04 Nov 2022Allowed

Avery Dennison Corporation Vs Controller Of Patents And Designs

Delhi High Court · (2022) 11 DEL CK 1354

Patents Act, 1970-Section 15, 2(1)(j), 2(1)(ja), 117A(2)

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High Courts04 Nov 2022Disposed Of

Netafim Ltd. Vs Jain Irrigation Systems Limited & Anr.

Delhi High Court · (2022) 11 DEL CK 1342

IPAB RulesTribunals Reforms Act, 2021

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High Courts04 Nov 2022Dismissed

Mahender Chawla Vs State

Delhi High Court · (2022) 11 DEL CK 1368

Cr.P.C.-Section 439, 161IPC-Sections 420, 406, 120BPrize Chits & Money Circulation Scheme (Banning) Act, 1978-Sections 4, 5

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High Courts04 Nov 2022Disposed Of

Bijender @ Birju Vs The State (NCT Of Delhi)

Delhi High Court · (2022) 11 DEL CK 1365

Cr.P.C.-Section 439IPC-Sections 395, 397, 412, 34Arms Act, 1959-Sections 25, 27

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High Courts04 Nov 2022Dismissed

Ramnish Geer & Anr. Vs CBI & Anr.

Delhi High Court · (2022) 11 DEL CK 1409

Code of Criminal Procedure, 1973-Sections 482, 160, 251, 197, 46(2)Indian Penal Code, 1860-Sections 323, 427, 448, 166, 120B, 34Delhi Police Act, 1978-Section 140

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High Courts04 Nov 2022Allowed

Rina Ghosh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2022) 11 DEL CK 1401

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High Courts04 Nov 2022Dismissed

Vidyadhari College Of Education Vs National Council For Teacher Education & Anr.

Delhi High Court · (2022) 11 DEL CK 1427

NCTE (Recognition Norms and Procedure) Regulations, 2014-Clause 8(7), 8(11)NCTE Act, 1993-Section 17NCTE Regulations, 2007

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High Courts04 Nov 2022Dismissed

Pankaj Saini Vs State & Anr.

Delhi High Court · (2022) 11 DEL CK 1415

Constitution of India-Article 227IPC-Sections 376, 363, 365POCSO Act-Section 6, 34(2)

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High Courts04 Nov 2022Dismissed

Pankaj Saini Vs State NCT Of Delhi & Anr.

Delhi High Court · (2022) 11 DEL CK 1413

IPC-Section 376, 363, 365, 420POCSO Act-Section 6Cr.P.C.-Section 164

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High Courts04 Nov 2022Dismissed

Ajay Kumar Mittal Vs UOI & Ors.

Delhi High Court · (2022) 11 DEL CK 1088

Antiquities and Art Treasures Act, 1972-Section 2(1)(a), 2(1)(a)(I), 2(1)(a)(I)(i), (ii), (iii), (v), 2(1)(a)(I)(iv), 2(1)(a)(II), 2(1)(b), 3, 24Antiquities and Art Treasures Rules, 1973Constitution of India-Article 226

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High Courts04 Nov 2022Dismissed

M/S Eveready Industries India Limited Vs UCO Bank

Delhi High Court · (2022) 11 DEL CK 1080

Constitution of India-Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 2(g), 3, 4, 5, 5(1), 9Transfer of Property Act, 1882-Section 106

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