High Courts09 Nov 2022Dismissed
Ajay Jain & Anr. Vs Prem Mittal & Anr.
Delhi High Court · (2022) 11 DEL CK 1296
CPC-Order XLIII Rule 1(D), Section 104, 151, 9 Rule 13, 96(2)
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Delhi High Court judgments
1,37,891 judgments · page 2,130 of 6,895
High Courts09 Nov 2022Dismissed
Sh. Subhash Chander Chhabra Vs M/s Toyota Financial Services India Ltd & Anr.
Delhi High Court · (2022) 11 DEL CK 1294
CPC-Order XLIII Rule 1, XXXIX Rules 1 and 2Motor Vehicle Act-Form(s) 29 and 30Central Motor Vehicles Rules, 1989-Rule 55
High Courts09 Nov 2022Allowed
International Tractors Ltd. Vs Dy. Commissioner Of Income Tax (LTU) & Anr.
Delhi High Court · (2022) 11 DEL CK 1283
Income Tax Act, 1961-Section 250(4), 80JJAA
High Courts09 Nov 2022Dismissed
Pr. Commissioner Of Income Tax-1 Vs M/s Bechtel India Pvt. Ltd.
Delhi High Court · (2022) 11 DEL CK 1282
Income Tax Act-Section 260-A, 143, 147
High Courts09 Nov 2022Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs M/s Jay Ambey Aromatics
Delhi High Court · (2022) 11 DEL CK 1280
Income Tax Act, 1961-Section 132, 153A, 153A(1)
High Courts09 Nov 2022Allowed
Licensing IP International S.AR.L. Vs Senior Examiner Trade Marks
Delhi High Court · (2022) 11 DEL CK 1262
Trade Marks Act, 1999-Section 9, 11, 11(1)Trade Marks Rules, 2017-Rule 36(1), 25
High Courts09 Nov 2022Dismissed
Tarun Kumar Vs Ajay Kumar
Delhi High Court · (2022) 11 DEL CK 1322
Code of Civil Procedure, 1908-Order IX Rule 7, Section 151, XXXIX Rules 1 and 2, VCode of Criminal Procedure, 1973-Section 156(3)Indian Evidence Act-Section 66
High Courts09 Nov 2022Disposed Of
D.B Engineering Pvt. Ltd. Vs National Faceless Assessment Centre, Delhi & Anr.
Delhi High Court · (2022) 11 DEL CK 1312
Income Tax Act, 1962-Section 144B(6)(vii)
High Courts09 Nov 2022Dismissed
Neha Datta Vs Capitol Art House Pvt Ltd
Delhi High Court · (2022) 11 DEL CK 1310
High Courts09 Nov 2022
Star India Private Limited & Anr. Vs MHDTV.World & Ors.
Delhi High Court · (2022) 11 DEL CK 1347
Information Technology Act, 2000Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3, 3(2)
High Courts09 Nov 2022Allowed
Pradeep Kumar Rohatgi Vs NTPC. Ltd. & Ors.
Delhi High Court · (2022) 11 DEL CK 1384
High Courts09 Nov 2022Dismissed
Union Of India & Ors. Vs Shri Sumit Surajmal
Delhi High Court · (2022) 11 DEL CK 1382
High Courts09 Nov 2022Disposed Of
North Delhi Municipal Corporation Vs Sushma Kumari & Ors.
Delhi High Court · (2022) 11 DEL CK 1374
High Courts09 Nov 2022Disposed Of
Sh. Arun Kumar Vs Union Of India & Anr.
Delhi High Court · (2022) 11 DEL CK 1405
Railway Zone (RPF) Rules, 1987-Rule 89, 89.1RPF Act, 1957-Section 15(I)Right to Information Act, 2005
High Courts09 Nov 2022Disposed Of
Insp/Gd Ankit Kumar Tyagi Vs Director General, ITBP & Ors.
Delhi High Court · (2022) 11 DEL CK 1400
Indo-Tibetan Border Police Rules 1994-Rule 168
High Courts09 Nov 2022Disposed Of
Ex-Cpl Jyoti Ranjan Hota Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1397
Central Civil Services (Pension) Rules, 1972-Rule 37
High Courts09 Nov 2022Allowed
Deepak Kapoor Vs Principal Commissioner Of Income Tax-2, New Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 1414
Constitution of India-Article 226 / 227, 14Income Tax Act, 1961-Section 148, 147, 143(3), 143(2), 142(1), 197, 48, 50C, 143(1), 147(a), 147(b), 9, 10Indian Succession Act-Section 276
High Courts09 Nov 2022Disposed Of
Achint Gupta Vs Radhey Shyam Goyal
Delhi High Court · (2022) 11 DEL CK 1410
Negotiable Instruments Act-Section 138Cr.P.C.-Section 482, 254(2)
High Courts09 Nov 2022Dismissed
M/s. Grant Thornton Bharat LLP Vs National Informatics Centre Services Inorporated & Anr.
Delhi High Court · (2022) 11 DEL CK 1095
Constitution of India-Article 226, 14
High Courts09 Nov 2022Dismissed
Sher Mohammad Vs Municipal Corporation Of Delhi (SDMC)
Delhi High Court · (2022) 11 DEL CK 1086
Constitution of India-Article 226, 227DMC Act, 1957-Section 343, 344, 344(1), 345-A, 347B, 347C, 347D, 347D(3)National Capital Territory of Delhi Laws (Special Provisions) Act, 2011-Section 3(2)(ii)