High Courts04 Nov 2022Disposed Of
Welcome Shoes Private Limited Vs Retro Footwears Pvt. Ltd. And Anr.
Delhi High Court · (2022) 11 DEL CK 0044
Court Fees Act, 1870 — Section 16Code Of Civil Procedure, 1908 — Section 89
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Delhi High Court judgments
1,37,990 judgments · page 2,133 of 6,900
High Courts04 Nov 2022Allowed
Avery Dennison Corporation Vs Controller Of Patents And Designs
Delhi High Court · (2022) 11 DEL CK 0043
Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 15, 117A(2)
High Courts04 Nov 2022Dismissed
M/S ICICI Lombard General Insurance Company Ltd Vs Saroj Gautam & Ors
Delhi High Court · (2022) 11 DEL CK 0035
Employees� Compensation Act, 1923 — Section 22, 30Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Civil Procedure, 1908 — Section 96
High Courts04 Nov 2022Dismissed
IHHR Hospitality (Andhra) Pvt. Ltd. Vs Seema Swami & Ors.
Delhi High Court · (2022) 11 DEL CK 0034
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Commercial Courts Act, 2015 — Section 2, 2(1)(c), 2(1)(c)(i), 7, 15
High Courts04 Nov 2022Dismissed
IHHR Hospitality (Andhra) Pvt. Ltd Vs Seema Swami & Ors
Delhi High Court · (2022) 11 DEL CK 0033
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Commercial Courts Act, 2015 — Section 2, 2(1)(c), 2(1)(c)(i), 7, 15
High Courts04 Nov 2022Dismissed
Bell Finvest India Limited & Ors Vs A U Small Finance Bank Limited
Delhi High Court · (2022) 11 DEL CK 0032
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2(1)(f), 2(1)(m), 2(1)(f), 11, 13, 17Code Of Civil Procedure, 1908 — Section 20
High Courts04 Nov 2022
Ajay Kumar Mittal Vs UOI & Ors
Delhi High Court · (2022) 11 DEL CK 0031
Constitution Of India, 1950 — Article 226Antiquities and Art Treasures Act, 1972 — Section 2(1)(a), 2(1)(a)(I)(i), 2(1)(a)(I)(ii), 2(1)(a)(I)(iii), 2(1)(a)(I)(iv), 2(1)(a)(II), 2(1)(b), 24
High Courts03 Nov 2022Allowed
Rajesh Katyal Vs Income Tax Department, New Delhi
Delhi High Court · (2022) 11 DEL CK 1150
Prohibition of Benami Property Transactions Act, 1988-Section 53, 53(1), 3Benami Transactions (Prohibition) Amendment Act, 2016Constitution of India-Article 20(1)
High Courts03 Nov 2022Dismissed
Commissioner Of Income Tax (Exemptions), Delhi Vs Mata Parvati Educational & Innovative Society
Delhi High Court · (2022) 11 DEL CK 1143
Income Tax Act, 1961-Section 12AA, 2(15), 11
High Courts03 Nov 2022Allowed
Babu Khan Vs Union Of India & Anr.
Delhi High Court · (2022) 11 DEL CK 1139
Railway Protection Force Rules, 1987-Rule 153, 153.8
High Courts03 Nov 2022Dismissed
M/S IRB Goa Tollway Private Limited Vs National Highway Authority Of India
Delhi High Court · (2022) 11 DEL CK 1138
Arbitration and Conciliation Act, 1996-Section 19, 21, 34, 34(2A), 37
High Courts03 Nov 2022Dismissed
Nr-19681H Ex Lt Col Poonam Chaturvedi Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1133
Armed Forces Tribunal Act, 2007-Section 30, 31, 32, 14(1)Constitution of India-Article 226
High Courts03 Nov 2022Dismissed
Amarjeet Sharma Vs Serious Fraud Investigation Office
Delhi High Court · (2022) 11 DEL CK 1110
Code of Criminal Procedure, 1973-Sections 57, 107, 117, 151, 167, 167(2), 167(2)(a)(i)(ii), 167(2)(a)(ii), 167(3), 173(2), 173(8), 309, 309(2), 436, 437, 438, 439, 482Companies Act, 2013-Sections 36-I, 129, 212(1)(c), 212(6), 212(6)(i) & (ii), 212(7), 212(c), 219(b) & (c), 229, 436(1)(c), 447, 448Companies Act, 1956-Sections 211, 628
High Courts03 Nov 2022Dismissed
Pramod Singla Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1199
Constitution of India-Article 226, 22(5)Cr.P.C.-Section 482Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1), 8, 8(c), 8(e), 8(f), 10
High Courts03 Nov 2022Dismissed
Kuldeep Singh Sejwal Vs Sunita Kohli & Anr.
Delhi High Court · (2022) 11 DEL CK 1248
Commercial Courts Act, 2015CPC-Order XIII-A Rule 1, XIII-A Rule 2, XIII-A Rule 3, XII Rule 6, XXXVII, VI Rule 15AConstitution of India-Article 227
High Courts03 Nov 2022Dismissed
Sunita Devi Vs Raj Kumar Singhal
Delhi High Court · (2022) 11 DEL CK 1244
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1A (3), XVII, XVIII Rule 17, Section 151
High Courts03 Nov 2022Disposed Of
Anit Kumar @ Anit Singh Vs Smt. Pooja
Delhi High Court · (2022) 11 DEL CK 1226
Guardian & Wards Act, 1890-Section 9(1), 12CPC-Order VII Rule 11Hindu Minority and Guardianship Act-Section 6
High Courts03 Nov 2022Disposed Of
Public Works Department Vs Smt. Chander Kala & Anr.
Delhi High Court · (2022) 11 DEL CK 1224
Payment of Gratuity Act, 1972
High Courts03 Nov 2022Dismissed
Vinod Kumar & Ors. Vs State
Delhi High Court · (2022) 11 DEL CK 1287
Penal Code, 1860-Sections 366, 376, 376(2)(g), 34, 304A, 304 Part I, 392, 397Code of Criminal Procedure, 1973-Sections 164, 313, 374, 382, 384, 265A, 265L, 357, 432, 433Code of Criminal Procedure 1898-Section 401
High Courts03 Nov 2022Disposed Of
Rajasthan Global Securities Pvt Ltd (Successor To Aureole Impex Pvt Ltd) Vs Assistant Commissioner Of Income Tax Circle 19(1) Delhi
Delhi High Court · (2022) 11 DEL CK 1285
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 143(3)