COURT ARCHIVE

Delhi High Court judgments

1,14,140 judgments · page 208 of 5,707

High Courts16 Apr 2026Dismissed

Lipika Sud Vs State & Anr.

Delhi High Court · (2026) 04 DEL CK 2004

Indian Succession Act, 1925-Section 276, 278, 234, 63, 63(c)Protection of Women from Domestic Violence Act, 2005-Section 12IPC-Sections 420/467/468/471

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High Courts16 Apr 2026Dismissed

Tamil Nadu Judo Association & Anr. Vs Judo Federation Of India & Ors.

Delhi High Court · (2026) 04 DEL CK 2005

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High Courts16 Apr 2026Disposed Of

Winner Constructions Private Limited Vs Delhi Development Authority & Ors.

Delhi High Court · (2026) 04 DEL CK 2006

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High Courts16 Apr 2026Dismissed

Rachana Kumari Vs Assotech Limited & Anr.

Delhi High Court · (2026) 04 DEL CK 2008

RERA Act-Section 10

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High Courts16 Apr 2026Disposed Of

Amar Jain & Anr. Vs Roppen Transportation Services Pvt Ltd (Rapido) & Ors.

Delhi High Court · (2026) 04 DEL CK 2009

Rights of Persons with Disabilities Act, 2016-Section 89, 42, 3, 40, 43Motor Vehicles Act, 1988-Section 93Rights of Persons with Disabilities Rules, 2017-Sub-Rule (2) of Rule 15, Rule 15(2)

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High Courts16 Apr 2026Disposed Of

Apeejay Surrendra Park Hotels Ltd. Vs Union Of India

Delhi High Court · (2026) 04 DEL CK 2011

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High Courts16 Apr 2026Dismissed

Amita Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2013

IPC-Sections 279/304AMotor Vehicles Act, 1988

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High Courts16 Apr 2026Disposed Of

Delhi Public School Dwarka Vs National Commission For Protection Of Child Rights & Ors.

Delhi High Court · (2026) 04 DEL CK 1966

Juvenile Justice Act, 2015-Section 75Commissions for Protection of Child Rights Act, 2005-Section 13(1)(j), 13(1)(c)Constitution of India-Article 19(1)(g)

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High Courts16 Apr 2026Dismissed

Volleyball Association Of Karnataka Vs Union Of India

Delhi High Court · (2026) 04 DEL CK 2014

National Sports Governance Act, 2025

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High Courts16 Apr 2026Dismissed

Surbhi Sadhwani Vs Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2015

IPC-Sections 279/337

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High Courts16 Apr 2026Disposed Of

Fresh Fruits Flowers And Vegetables Traders Association Vs Directorate General Of Foreign Trade & Anr.

Delhi High Court · (2026) 04 DEL CK 2016

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High Courts16 Apr 2026Dismissed

Anish Arun & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 04 DEL CK 2045

Constitution of India-Article 226, 14, 16(1), 15(6), 16(6), 21, 16, 16(4), 46, 15, 15(4), 15(5), 30, 342AConstitution (103rd Amendment) Act, 2019Constitution (Ninety-third Amendment) Act, 2005

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High Courts16 Apr 2026Dismissed