COURT ARCHIVE

Delhi High Court judgments

1,14,140 judgments · page 210 of 5,707

High Courts15 Apr 2026Allowed

Danvir Tomer Vs State (NCT Of Delhi)

Delhi High Court · (2026) 04 DEL CK 2488

Code of Criminal Procedure, 1973-Section 374(2), 207, 209, 313(1)(b), 232, 235(1), 235(2)Indian Penal Code, 1860-Section 498A, 304B, 34Dowry Prohibition Act, 1961-Section 2

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High Courts15 Apr 2026

NTPC Limited Vs Mudajaya Corporation, Malaysia Berhad

Delhi High Court · 2026 INSC 76

Arbitration and Conciliation Act, 1996-Section 34, 31(3)Contract Act-Section 73, 74

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High Courts15 Apr 2026

Aditya Kumar Vs State (NCT Of Delhi)

Delhi High Court · (2026) 04 DEL CK 2481

Indian Penal Code, 1860-Sections 307, 353, 186, 34Arms Act-Sections 25, 27, 39Cr.P.C.-Section 313

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High Courts15 Apr 2026

M/S IBP Company Limited Vs Mr Shailendra Kumar & Anr.

Delhi High Court · (2026) 04 DEL CK 2512

Constitution of India-Article 226, 227Industrial Dispute Act, 1947-Section 2, 2(a), 12(4), 39Code of Civil Procedure, 1908-Section 11

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High Courts15 Apr 2026

Sanjay Kuamr Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2531

Constitution of India-Article 226

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High Courts15 Apr 2026

Jain Irrigation Systems Limited Vs M/S. Pragyawan Technologies Private Limited

Delhi High Court · (2026) 04 DEL CK 2533

Code of Civil Procedure-Order VII Rule 10, Section 20, 20(a), 20(b), 20(c), Explanation to Section 20

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High Courts15 Apr 2026Dismissed

Jlt Energy 9Sas Vs Hindustan Cleanenergy Limited & Ors.

Delhi High Court · (2026) 04 DEL CK 2534

Arbitration and Conciliation Act, 1996-Section 37(1)(b), 9, 37, 34Specific Relief Act, 1963-Section 14(d)

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High Courts15 Apr 2026

Pooran Singh Nagar Vs Union Of India & Anr.

Delhi High Court · (2026) 04 DEL CK 2537

Constitution of India-Articles 14, 16, 226, 227

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High Courts15 Apr 2026

Govt Of NCT Of Delhi & Ors. Vs Dheer Singh

Delhi High Court · (2026) 04 DEL CK 2542

Central Civil Services (Pension) Rules, 2021-Rule 43(6), 48-AAdministrative Tribunals Act, 1985-Section 19

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High Courts15 Apr 2026

Chinmoyjit Sen Vs Lokpal Of India

Delhi High Court · (2026) 04 DEL CK 2207

Lokpal and Lokayuktas Act, 2013-Section 20(1), 20(3)

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High Courts15 Apr 2026

International Flavors & Fragrances Inc. Vs Competition Commission Of India

Delhi High Court · (2026) 04 DEL CK 2212

Competition Act, 2002-Section 3, 19(1) (1st and 2nd provisos), 26(1), 46, 57Competition Commission of India (Lesser Penalty) Regulations, 2024-Regulation 8Delhi High Court, 1966-Clause 10

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High Courts15 Apr 2026

Naresh Gupta & Anr. Vs Nikhil @ Nikhil Kumar & Ors.

Delhi High Court · (2026) 04 DEL CK 2213

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a) and (d), X, XXII Rule 4, Section 151Indian Succession Act, 1925-Section 281

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High Courts15 Apr 2026