COURT ARCHIVE

Delhi High Court judgments

1,14,140 judgments · page 207 of 5,707

High Courts16 Apr 2026

Vivek Pvt Ltd & Ors. Vs Union Of India & Anr.

Delhi High Court · (2026) 04 DEL CK 2211

Land Acquisition Act, 1894-Section 54, 4, 17, 6, 9 and 10, 30 and 31, 3(x)(i)Displaced Persons (Compensation and Rehabilitation) Act, 1954Government Grants Act, 1895-Section 3

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High Courts16 Apr 2026

Vinod Kumar & Ors. Vs Parvati Devi & Anr.

Delhi High Court · (2026) 04 DEL CK 2282

Constitution of India-Article 227CPC-Section 151, Order XVIII Rule 17

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High Courts16 Apr 2026

Devi Prasad Through Attorney Sandeep Soni Vs Dwarika Prasad & Ors.

Delhi High Court · (2026) 04 DEL CK 2284

Code of Civil Procedure, 1908-Section 151, Order XII Rule 6, XVI Rule 1Constitution of India-Article 227

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High Courts16 Apr 2026

Premier Cables And Conductors Private Limited Vs Capital Trade Links Ltd.

Delhi High Court · (2026) 04 DEL CK 2184

Arbitration and Conciliation Act, 1996-Section 9, 9(1), 9(2), 17, 21, 36

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High Courts16 Apr 2026

Medhavi Aspire Private Limited Vs Shree Enterprise

Delhi High Court · (2026) 04 DEL CK 2186

Arbitration and Conciliation Act, 1996-Sections 14 and 15

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High Courts16 Apr 2026

Globalbees Brands Private Limited Vs Ashutosh Garg & Ors.

Delhi High Court · (2026) 04 DEL CK 2187

Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17

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High Courts16 Apr 2026

M/S Saptgiri Realty Vs M/S Rolling Hills Villas And Resort LLP & Ors.

Delhi High Court · (2026) 04 DEL CK 2188

Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2)Commercial Courts Act, 2015-Section 10(3)

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High Courts16 Apr 2026

GAIL (India) Limited Vs Tata Power Delhi Distribution Limited

Delhi High Court · (2026) 04 DEL CK 2191

Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17

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High Courts16 Apr 2026Dismissed

M/s Ocean View Properties LLP Vs Baleshwar Sharma & Ors.

Delhi High Court · (2026) 04 DEL CK 2238

Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 16, 16(2), 16(3), 16(5)

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High Courts16 Apr 2026

Pride Education Society Vs Innovative Project Management Services Pvt. Ltd.

Delhi High Court · (2026) 04 DEL CK 2241

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 8, 11, 11(6-A), 16, 37, 12(2), Fourth Schedule

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High Courts16 Apr 2026

Moneywise Financial Services Pvt Ltd Vs Serum And Vaccines Inc & Ors.

Delhi High Court · (2026) 04 DEL CK 2303

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 11(6-A), 16, 37, 12(2), Fourth Schedule

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High Courts16 Apr 2026

Mohan Singh Vs State Of Delhi

Delhi High Court · 2025 INSC 1014

Indian Penal Code-Sections 302/307/34, 324/34, 300, 302Arms Act-Section 25 read with Section 27, 25Code of Criminal Procedure-Section 313

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High Courts16 Apr 2026Allowed

Harsh Mittal Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2119

IPC-Sections 279, 338Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts16 Apr 2026

Teli Tangum Camdir Vs State Nct Of Delhi & Ors.

Delhi High Court · (2026) 04 DEL CK 2120

Bharatiya Nyaya Sanhita, 2023-Sections 106/3(5)

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High Courts16 Apr 2026Allowed

Jai Rochlani & Ors. Vs The State Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2121

IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts16 Apr 2026Allowed

Vivek Kumar & Ors. Vs Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 04 DEL CK 2123

IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts16 Apr 2026Disposed Of

Mr. Sunil Malhotra & Ors. Vs State, NCT Of Delhi & Ors.

Delhi High Court · (2026) 04 DEL CK 1965

Prevention of Cruelty to Animals Act-Section 11

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High Courts16 Apr 2026Allowed

Sallahuddin Zeinnuddin Sheikh Vs Directorate Of Enforcement

Delhi High Court · (2026) 04 DEL CK 1968

Prevention of Money Laundering Act-Section 3, 4BNSS-Section 230/231

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High Courts16 Apr 2026Allowed

Mehboob Hassan Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 04 DEL CK 1967

BNS-Section 287/105/106(1)/326(g)

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High Courts16 Apr 2026Disposed Of

Newton Engineering And Chemicals Limited Vs Indian Oil Corporation Ltd.

Delhi High Court · (2026) 04 DEL CK 2034

Micro, Small & Medium Enterprises Development Act, 2006-Section 18(1), 2(n), 18

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