High Courts25 Jan 2023Allowed
Cpio, Central Economic Intelligence Bureau Vs G.S. Srinivasan
Delhi High Court · (2023) 01 DEL CK 0139
Constitution Of India, 1950 — Article 226Right to Information Act, 2005 — Section 24, 24(1)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,026 of 6,863
High Courts25 Jan 2023
Xufeng Chen Vs Union Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0138
Income Tax Rules, 1962 — Rule 114Foreigners Act, 1946 — Section 14
High Courts25 Jan 2023
Neeraj Mehta & Anr Vs Tata Aig General Insurance Company Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0137
High Courts25 Jan 2023
Garg Construction Company And Ors Vs Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2023) 01 DEL CK 0134
Constitution Of India, 1950 — Article 226Indian Contract Act, 1872 — Section 25, 46
High Courts25 Jan 2023Disposed Of
Nanhe Vs State (Gnct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0119
Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Jan 2023Disposed Of
ION Exchange (India) Ltd Vs Doosan Power Systems India Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 0887
Arbitration and Conciliation Act, 1996-Section 11
High Courts24 Jan 2023Disposed Of
Ion Exchange (India) Ltd Vs Doosan Power Systems India Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 0886
Arbitration and Conciliation Act, 1996-Section 11
High Courts24 Jan 2023Dismissed
Dhanuka Agritech Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0882
Constitution of India-Article 226Insecticides Act, 1968-Section 9(3), 5, 5(1), 10, 11Rice Milling Industry (Regulation) Act, 1958-Section 8(3)(c)
High Courts24 Jan 2023Dismissed
National Coop.Union Of India & Anr. Vs Its Workmen, Represented By Del.Lab.Union
Delhi High Court · (2023) 01 DEL CK 0880
Constitution of India-Article 226/227, 12, 226Multi-State Cooperative Societies Act, 1984Factories Act, 1948
High Courts24 Jan 2023Dismissed
Pr. Commissioner Of Income Tax-7 Vs South Delhi Promoters Ltd.
Delhi High Court · (2023) 01 DEL CK 0870
Income Tax Act, 1961-Section 68, 143(3), 147, 148
High Courts24 Jan 2023Allowed
Chander Mohan Manaktala Vs Delhi Development Authority
Delhi High Court · (2023) 01 DEL CK 0901
Succession Act, 1925Limitation Act, 1963-Article 137
High Courts24 Jan 2023
Sonam Rawal Vs University Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0924
Constitution of India-Article 14, 16, 21, 226
High Courts24 Jan 2023Dismissed
Baba Hira Das Ji Ayurvedic Medical College And Hospital Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1003
Constitution of India-Article 226Indian Medicine Central Council (Requirements of Minimum Standard for Under-Graduate Ayurveda Colleges and attached Hospitals) Regulations, 2016-Clause 3, 3(1)(a)(g)/Regulation 3(1)(a)(g), Note (iii) of Schedule V, Regulations 4 to 11National Commission for Indian System of Medicine Act, 2020
High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1021
Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182, 464, 415, 417, 418, 419Code of Civil Procedure, 1908-Order 39, Rules 1 and 2; Order XXXIX, 2A
High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1023
Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Dismissed
Rohit Srivastava Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1024
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 376, 377, 328, 506, 376ABProtection of Children from Sexual Offences Act, 2012-Sections 3, 5, 6, 7, 9, 29
High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1026
Code of Criminal Procedure, 1973-Sections 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1029
Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Disposed Of
Doris Chung Gim Lian & Anr. Vs Shantanu Prakash & Ors.
Delhi High Court · (2023) 01 DEL CK 1051
Code of Civil Procedure, 1908-Section 92, Order I Rule 10(2), VII Rule 10, XXXIX Rules 1 and 2, XL Rules 1 and 2
High Courts24 Jan 2023Allowed
Sunita Samaria Singh Vs M/s Ansal Buildwell Ltd.
Delhi High Court · (2023) 01 DEL CK 1052
Code of Civil Procedure, 1908 (CPC)-Order XXXVIII Rule 5, XIII-A, VIII Rule 10Delhi High Court (Original Side) Rules 2018-Rule 3