High Courts25 Jan 2023Disposed Of
Honey Vs State
Delhi High Court · (2023) 01 DEL CK 1018
Indian Penal Code-Sections 363, 366, 376(2)(n)POCSO Act-Section 6
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,025 of 6,863
High Courts25 Jan 2023Disposed Of
Nanhe Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 1022
IPC-Sections 363, 366, 376POCSO Act-Section 6Cr.P.C.-Section 164
High Courts25 Jan 2023Disposed Of
Novartis AG & Anr. Vs Synokem Pharmaceuticals Limited
Delhi High Court · (2023) 01 DEL CK 1090
High Courts25 Jan 2023Disposed Of
Sunny Singh Alias Parminder Singh & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1131
IPC-Section 354, 509, 34, 354A, 323
High Courts25 Jan 2023
Sanjay Vs The State & Anr.
Delhi High Court · (2023) 01 DEL CK 1132
Cr.P.C.-Section 439IPC-Section 363
High Courts25 Jan 2023Disposed Of
Akhilesh Nagayach Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1138
IPC-Section 342The Protection of Children from Sexual Offence Act, 2012-Section 8Cr.P.C.-Section 164
High Courts25 Jan 2023Allowed
Garg Construction Company & Ors. Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2023) 01 DEL CK 1178
Constitution of India-Article 226Contract Act-Section 46, 25DMC Act
High Courts25 Jan 2023Allowed
Sonu Kumar Vs Rudal Pandit & Anr.
Delhi High Court · (2023) 01 DEL CK 1181
Employees’ Compensation Act, 1923-Section 30
High Courts25 Jan 2023Disposed Of
M/S Sudhirbhai Saree Wala Pvt. Ltd. Vs M/S Keyal Empire Designs Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 1187
CPC-Order XXXIX Rule 4, XXXIX Rule 1 & 2
High Courts25 Jan 2023Dismissed
Indian Oil Corporation Ltd. Vs Larsen & Toubro Ltd.
Delhi High Court · (2023) 01 DEL CK 1202
Arbitration and Conciliation Act, 1996-Section 37, 34Contract Act-Section 51, 52
High Courts25 Jan 2023Allowed
CPIO, Central Economic Intelligence Bureau Vs G.S. Srinivasan
Delhi High Court · (2023) 01 DEL CK 1290
Right to Information Act, 2005-Section 24, 24(1), Schedule IIConstitution of India-Article 226
High Courts25 Jan 2023Disposed Of
Smt Dulli Biswas Vs The Divisional Commissioner & Ors.
Delhi High Court · (2023) 01 DEL CK 1294
CPC-Order XXXIX Rule 1 & 2, VII Rule 11Maintenance and Welfare of Parents and Senior Citizen Act, 2007-Section 22Delhi Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2017-Rule 22(3)(1)(i) and (iv)
High Courts25 Jan 2023Disposed Of
Xufeng Chen Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1306
Foreigners Act, 1946-Section 14Income Tax Rules, 1962-Rule 114Income Tax Act, 1961
High Courts25 Jan 2023Disposed Of
Avinash Kumar Setia Vs Assessment Unit, National Faceless Assessment Centre, Delhi
Delhi High Court · (2023) 01 DEL CK 1309
Income Tax Act, 1961-Section 143(3), 144B, 54F, 56, 133(6)
High Courts25 Jan 2023Allowed
Ashish Chauhan Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 01 DEL CK 1345
Constitution of India-Article 226, 20(2)Code of Criminal Procedure-Section 482, 164, 156(1), 155(2), 300IPC, 1860-Section 354A, 503, 506, 34
High Courts25 Jan 2023
Minor R Thr Mother H Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1370
Constitution of India-Article 226, 21Medical Termination of Pregnancy Act, 1971-Section 3, 3(2), 3(2)(b), 3(2)(i), 3(2B), 3(2C), 3(2D), 3(2) Explanation 2Indian Penal Code, 1860-Section 376, 328
High Courts25 Jan 2023Disposed Of
Magpie Global Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0845
High Courts25 Jan 2023Disposed Of
NRI Taxi Service Pvt. Ltd. Vs Registrar Of Trade Marks, Delhi
Delhi High Court · (2023) 01 DEL CK 0819
Trade Marks Act, 1999-Section 91, 9(1)(b)
High Courts25 Jan 2023Disposed Of
M/S Sudhirbhai Saree Wala Pvt. Ltd Vs M/S Keyal Empire Designs Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 0141
Code Of Civil Procedure, 1908 — Order 39 Rule 4
High Courts25 Jan 2023Disposed Of
Magpie Global Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0140