High Courts27 Jan 2023Disposed Of
Jai Narayan Prasad Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1401
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,024 of 6,863
High Courts27 Jan 2023Dismissed
Shri V.K. Bhat Vs JVG Finance Ltd.
Delhi High Court · (2023) 01 DEL CK 0853
High Courts27 Jan 2023Disposed Of
Rajendra Kumar Mittal Vs Addl District Magistrate (South-East) & Ors.
Delhi High Court · (2023) 01 DEL CK 0829
Maintenance & Welfare of Parents and Senior Citizens Act, 2007-Section 4, 23, 11, 16
High Courts27 Jan 2023
Live Law Media Pvt Ltd Vs M/S Tiya Law Library & Ors.
Delhi High Court · (2023) 01 DEL CK 0143
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts27 Jan 2023Allowed
Sanjay Saxena Vs State Of GNCTD
Delhi High Court · (2023) 01 DEL CK 0133
Indian Penal Code, 1860 — Section 120B, 212, 406, 409, 411, 414, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Jan 2023Dismissed
Sujeet Bhati Vs State
Delhi High Court · (2023) 01 DEL CK 0132
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 82, 438, 482
High Courts27 Jan 2023Disposed Of
Ritaj Tripathi Vs State (N.C.T. Of Delhi) & Anr
Delhi High Court · (2023) 01 DEL CK 0131
Code Of Criminal Procedure, 1973 — Section 311, 482
High Courts27 Jan 2023Disposed Of
Khushali Chugh Vs Vaykkakkara Sankara Narayanan
Delhi High Court · (2023) 01 DEL CK 0130
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11(6), 12, 17
High Courts27 Jan 2023
Airports Authority Of India Vs M/S Tdi International India Private Limited
Delhi High Court · (2023) 01 DEL CK 0129
Code Of Civil Procedure, 1908 — Section 151Arbitration And Conciliation Act, 1996 — Section 34
High Courts27 Jan 2023
National Highways Authority Of India Vs M/S IJM Gayatri JV
Delhi High Court · (2023) 01 DEL CK 0128
Arbitration And Conciliation Act, 1996 — Section 31(8), 34, 36, 38, 38(2)
High Courts27 Jan 2023Allowed
Airports Authority Of India Vs M/S TDI International India Private Limited
Delhi High Court · (2023) 01 DEL CK 0127
Limitation Act, 1963 — Section 5Arbitration And Conciliation Act, 1996 — Section 34, 34(3)
High Courts27 Jan 2023Dismissed
Ramesh Chander Goel Vs Daya Kishan Goel
Delhi High Court · (2023) 01 DEL CK 0126
Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 9, Order 9 Rule 13
High Courts25 Jan 2023Disposed Of
Neeta Kumari Vs M/s Tata Aig General Insurence Co Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 1422
Employee's Compensation Act, 1923-Section 30
High Courts25 Jan 2023Disposed Of
Mis Shree Rathnam Restaurants Pvt. Ltd. Vs M/s Vrindavan Foods & Anr.
Delhi High Court · (2023) 01 DEL CK 0939
Arbitration & Conciliation Act, 1996-Section 9
High Courts25 Jan 2023Disposed Of
Brij Rani Vs Shiv Kumar Yadav & Anr.
Delhi High Court · (2023) 01 DEL CK 0959
Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2
High Courts25 Jan 2023Disposed Of
Rajbir Singh Vs Rakesh Kumar & Anr.
Delhi High Court · (2023) 01 DEL CK 0960
High Courts25 Jan 2023Disposed Of
Tarun Chhabra Vs Amarbir Singh Chandoake (Deceased) Through Lrs. & Ors.
Delhi High Court · (2023) 01 DEL CK 0965
High Courts25 Jan 2023Disposed Of
M/S Sunrise Associate & Ors. Vs M/S Cavendish Industries Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 0967
High Courts25 Jan 2023Allowed
VDR Colors And Chemicals Pvt. Ltd. Through Its Director Mr. Surender Kumar Jain Vs Principal Commissioner, Delhi North Zone & Anr.
Delhi High Court · (2023) 01 DEL CK 0984
Goods and Services Tax Act, 2017
High Courts25 Jan 2023Disposed Of
Deepak Gupta Vs State Of Nct Of Delhi
Delhi High Court · (2023) 01 DEL CK 1013
IPC-Section 307, 323, 341, 452, 506, 34POCSO ActConstitution of India-Article 21