High Courts09 Mar 2023
Anuj Kumar And Ors Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0077
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,959 of 6,863
High Courts07 Mar 2023Dismissed
Campus Activewear Limited Vs Rama Shankar Garg & Ors.
Delhi High Court · (2023) 03 DEL CK 4842
CPC-Order XXXIX Rule 1 and 2, Section 151Trademarks Act, 1999-Section 34, 11
High Courts07 Mar 2023
Sukam Systems Private Limited Vs Lithium Power Energy Private Limited
Delhi High Court · (2023) 03 DEL CK 4831
Trade Marks Act, 1999CPC-Order XXXIX Rules 1 and 2, X Rules 1, 3 and 5
High Courts07 Mar 2023Allowed
Chirag Khandal Vs Equestrian Federation Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4202
National Sports Development Code of India, 2011-Clause 1(iii), 1(x), 2, 3 and 3(iv) of Annexure XXI
High Courts07 Mar 2023Disposed Of
Annanya Yaduvanshi (Minor) Through Her Father Vs Central Board Of Secondry Education & Ors.
Delhi High Court · (2023) 03 DEL CK 4247
CPC-Section 151, Order XXXII Rule 1 and 2The Right of Person with Disability Act, 2016
High Courts07 Mar 2023Allowed
Smt Ruksana Bano & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4249
Delhi Land Reforms Act, 1954-Section 81, 82, 1, 3(5), 3(13), 3(15)Delhi Municipal Corporation Act, 1957-Section 507Delhi Development Act, 1957-Section 11
High Courts07 Mar 2023Dismissed
Jagminder Pal Singh & Ors. Vs Delhi Development Authority & Anr.
Delhi High Court · (2023) 03 DEL CK 4250
Constitution of India-Article 226Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Sections 114, 151, Order XLVII Rule 1
High Courts07 Mar 2023Disposed Of
Anil Anand & Anr. Vs Tripta Chawla & Ors.
Delhi High Court · (2023) 03 DEL CK 4232
Code of Civil Procedure, 1908-Order VI Rule 17
High Courts07 Mar 2023Disposed Of
HDFC Bank Ltd. Vs Tour N Travel India & Anr.
Delhi High Court · (2023) 03 DEL CK 4230
High Courts07 Mar 2023Disposed Of
Deep Chand Lunia & Anr. Vs Akhil Garg
Delhi High Court · (2023) 03 DEL CK 4229
CPC, 1908-Order VIII Rule 1, VI Rule 15
High Courts07 Mar 2023Disposed Of
Shri Sohan Lal Sharma Vs Shri Shiv Mandir & Ors.
Delhi High Court · (2023) 03 DEL CK 4275
Code of Civil Procedure, 1908-Order XXXIX Rule 1 & 2, Section 115Constitution of India-Article 227
High Courts07 Mar 2023Dismissed
P. Padmanabha Rao Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4307
Constitution of India-Article 226, 12Societies Registration Act, 1860
High Courts07 Mar 2023Dismissed
Paraj Baigsen Vs University Grants Commission & Ors.
Delhi High Court · (2023) 03 DEL CK 4308
Constitution of India-Article 226West Bengal Council of Higher Secondary Education Regulations
High Courts07 Mar 2023Dismissed
Kuldeep Singh Hooda Vs Narender Mehlawat & Ors.
Delhi High Court · (2023) 03 DEL CK 4377
Code of Civil Procedure, 1908-Order XLVII Rule 1, XLVII Rule 13Constitution of India-Article 141
High Courts07 Mar 2023
Anubhav Sharma Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4403
IPC-Sections 323, 341, 506, 34
High Courts07 Mar 2023Disposed Of
Wendys Restaurant Thr. Its GM Vneet Singh Rawat Vs State Gnct Of Delhi
Delhi High Court · (2023) 03 DEL CK 4405
Indian Penal Code, 1860-Sections 336, 304A
High Courts07 Mar 2023Dismissed
Shivedesh Sharma & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4426
Constitution of India-Article 226
High Courts07 Mar 2023Allowed
Inderjeet Singh Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4443
High Courts07 Mar 2023Disposed Of
The New India Assurance Co Ltd Vs Jogi Veko & Ors.
Delhi High Court · (2023) 03 DEL CK 4486
Employees’ Compensation Act, 1923-Section 30
High Courts07 Mar 2023Dismissed
Mahender Singh Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2023) 03 DEL CK 4511