High Courts07 Mar 2023Dismissed
Mahender Singh Vs Union Of India Through Secretary & Ors
Delhi High Court · (2023) 03 DEL CK 0054
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,961 of 6,863
High Courts07 Mar 2023Disposed Of
Annanya Yaduvanshi (Minor) Through Her Father Vs Central Board Of Secondry Education & Ors.
Delhi High Court · (2023) 03 DEL CK 0037
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 1, Order 22 Rule 2
High Courts07 Mar 2023Allowed
Ruksana Bano & Ors. Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 0036
Delhi Land Reforms (DLR) Act, 1954 — Section 1, 3(5), 3(13), 3(15), 81, 82Delhi Municipal Corporation Act, 1957 — Section 507Delhi Development Act, 1957 — Section 11
High Courts07 Mar 2023Allowed
Chirag Khandal Vs Equestrian Federation Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0035
High Courts07 Mar 2023Dismissed
Sandeep Tilwani Vs State Of Nct
Delhi High Court · (2023) 03 DEL CK 0034
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 474
High Courts07 Mar 2023Dismissed
Shivedesh Sharma & Ors Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2023) 03 DEL CK 0033
High Courts07 Mar 2023Allowed
M/S Parity Infotech Solutions Pvt. Ltd. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 0032
Central Goods & Services Tax Rules, 2017 — Rule 86A, 86A(1)(a), 86A(1)(b), 86A(1)(c), 86A(1)(d), 86A(3)Central Goods and Services Tax Act, 2017 — Section 70, 74, 74(1)Income Tax Act, 1922 — Section 34(1A)
High Courts07 Mar 2023
ITD Cementation India Limite Vs SSJV-ZVS Joint Venture & Ors
Delhi High Court · (2023) 03 DEL CK 0029
High Courts07 Mar 2023Dismissed
Malavika Siddhartha Hegde & Ors. Vs Naresh Nagpal & Ors.
Delhi High Court · (2023) 03 DEL CK 0028
Arbitration and Conciliation Act, 1996 — Section 17, 37, 37(2)(a), 37(2)(b)Securities Contracts Regulation Act, 1956 — Section 2)(i), 16, 16(1), 16(2), 16(3)
High Courts07 Mar 2023Dismissed
Ankur Jain Vs SCINDIA Potteries And Services Private Limited
Delhi High Court · (2023) 03 DEL CK 0027
Constitution Of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 2(b), 19Code Of Civil Procedure, 1908 — Section 151
High Courts06 Mar 2023Disposed Of
Pradeep Verma Vs Income Tax Officer
Delhi High Court · (2023) 03 DEL CK 4214
Income Tax Act, 1961-Section 148A(b), 148A(d)
High Courts06 Mar 2023Disposed Of
Smt. Sudershan Marwah Vs Muncipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4251
CPC-Section 151
High Courts06 Mar 2023Allowed
Ravindra Bishnoi Through Father Arjun Singh Vs National Testing Agency & Anr.
Delhi High Court · (2023) 03 DEL CK 4244
Delhi University Act, 1922
High Courts06 Mar 2023Disposed Of
Joginder Chadha Vs Sh. Vishnu Kumar & Ors.
Delhi High Court · (2023) 03 DEL CK 4235
High Courts06 Mar 2023Disposed Of
Jai Singh Vs L C Sharma (Since Deceased) Thr Lrs & Ors.
Delhi High Court · (2023) 03 DEL CK 4234
CPC, 1908-Order VIII Rule 1, Section 151, XVI Rule 1
High Courts06 Mar 2023Disposed Of
Babu Lal Jain (Since Deceased) Thr Lrs Vs Jagmohan (Since Deceased) Thr Lrs
Delhi High Court · (2023) 03 DEL CK 4268
High Courts06 Mar 2023Disposed Of
M/S. International Combustion (India) Ltd Vs M/S. Kulvinder Distributors (P) Ltd
Delhi High Court · (2023) 03 DEL CK 4233
Companies Act, 2013-Section 96(3), 203(Appointment and Remuneration of Managerial Personnel) Rules, 2014
High Courts06 Mar 2023Disposed Of
Bhanu Bhaskar Vs Ekta Bhaskar & Anr.
Delhi High Court · (2023) 03 DEL CK 4231
Family Courts Act, 1984-Section 7
High Courts06 Mar 2023Disposed Of
Anjali Dhawan Vs Anil Kumar Lumba & Anr.
Delhi High Court · (2023) 03 DEL CK 4272
High Courts06 Mar 2023Dismissed
Khusboo Sharma Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4309
Constitution of India-Article 226Societies Registration Act, 1860