High Courts10 Mar 2023Allowed
Deepak Sharma Vs Cholamandalam Ms Gen Ins Co & Ors.
Delhi High Court · (2023) 03 DEL CK 4557
Motor Vehicles Act, 1988-Section 173, 140, 166Central Motor Vehicles Rules (Fifth Amendment) Rules, 2022
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,958 of 6,863
High Courts10 Mar 2023Dismissed
Aviral Education Welfare And Cultural Society & Anr. Vs Delhi Public School Society
Delhi High Court · (2023) 03 DEL CK 4622
Arbitration and Conciliation Act, 1996-Section 9, 28, SchedulesIndian Contract Act, 1872-Section 23Constitution of India-Article 12, 14, 19, 21, 21A, 226
High Courts10 Mar 2023Allowed
M/s Balaji Exim Vs Commissioner, CGST & Ors.
Delhi High Court · (2023) 03 DEL CK 4770
Central Goods & Services Tax, 2017-Section 16(2)DVAT Act-Section 9(2)(g)Constitution of India-Article 14
High Courts10 Mar 2023Dismissed
Oil India Limited Vs Techno Canada Inc.
Delhi High Court · (2023) 03 DEL CK 4769
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(b)(ii), 34(2A), 37(1)(c), Explanation 2 to Section 34(2)(b)Indian Contract Act, 1872-Section 73, 74
High Courts10 Mar 2023Allowed
D.T.C. Vs Salek Chand
Delhi High Court · (2023) 03 DEL CK 4190
Industrial Disputes Act, 1947-Section 33(2)(b), 33(2), 33, 31(1), 17-B, 10(1)(c) and (d), 11A, 10Government of India Act, 1935-Section 240Constitution of India-Article 311(2)
High Courts10 Mar 2023Dismissed
Kundan Lal Mahesh Chand Vs Padam Chand Jain (Deceased Through Its Lrs)
Delhi High Court · (2023) 03 DEL CK 0076
Code Of Civil Procedure, 1908 — Section 11, Order 22 Rule 1(4), Order 23 Rule 1(4), Order 23 Rule 1(4)(b), Order 2 Rule 2Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts10 Mar 2023Allowed
Niranjan Majumdar Vs Tejpal And Ors
Delhi High Court · (2023) 03 DEL CK 0075
Constitution Of India, 1950 — Article 136, 142Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 39 Rule 4, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 25B, 25B(2), 25B(4)
High Courts10 Mar 2023Disposed Of
Babu Ram Gupta Vs Chander Prakash
Delhi High Court · (2023) 03 DEL CK 0071
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B(8)Evidence Act, 1872 — Section 116
High Courts10 Mar 2023Dismissed
Mohd Saleem Vs Zaheer Ahmad
Delhi High Court · (2023) 03 DEL CK 0066
Delhi Rent Control Act, 1958 — Section 13, 14(1)(e), 25B, 25B(8)
High Courts10 Mar 2023Dismissed
Deepak Alias Raj Vs State Of Nct Of Delhi
Delhi High Court · (2023) 03 DEL CK 0065
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 65B
High Courts10 Mar 2023Disposed Of
Prem Chand Vs Government Of N.C.T. Delhi & Ors
Delhi High Court · (2023) 03 DEL CK 0064
High Courts10 Mar 2023Disposed Of
Savita Gulati Vs Directorate Of Education & Anr
Delhi High Court · (2023) 03 DEL CK 0063
Payment of Gratuity Act, 1972 — Section 2(e)
High Courts10 Mar 2023Disposed Of
Lt Mr Dev Dutt Sharma Through Ms Sadhna Sharma W/O Lt Mr Dev Dutt Sharma Vs Managing Society National Public School And Ors.
Delhi High Court · (2023) 03 DEL CK 0062
Delhi School Education Act, 1973 — Section 10
High Courts10 Mar 2023Dismissed
Oil India Limited Vs Techno Canada Inc.
Delhi High Court · (2023) 03 DEL CK 0061
Arbitration and Conciliation Act, 1996 — Section 34, 34(2A), 34(2)(b), 34(2)(b)(ii), 37(1)(c)Indian Contract Act, 1872 — Section 73, 74
High Courts10 Mar 2023Allowed
M/S Balaji Exim Vs Commissioner, CGST And Ors
Delhi High Court · (2023) 03 DEL CK 0060
Constitution Of India, 1950 — Article 14Central Goods And Services Tax, 2017 — Section 16(2)Delhi Value Added Tax Act, 2004 — Section 9(2)(g)
High Courts10 Mar 2023
Mahendra Solanki Vs Commissioner Of Police & Anr
Delhi High Court · (2023) 03 DEL CK 0059
Railway Protection Force Rules, 1987 — Rule 52, 67(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 325, 356, 504, 506
High Courts10 Mar 2023Dismissed
Tapas Chatterjee Vs Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 03 DEL CK 0053
Patents Act, 1970 — Section 2(1)(ja), 3, 3(d), 3(e), 15, 25(1), 117A
High Courts10 Mar 2023Dismissed
H.P. Singh (Harvinder Pal Singh) Vs Jasbir Singh & Ors.
Delhi High Court · (2023) 03 DEL CK 0052
Code Of Civil Procedure, 1908 — Order 43 Rule 1(D), Order 9 Rule 13Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts09 Mar 2023Allowed
M/s Nathu Ram Gupta And Co Vs North Delhi Municipal Corporation
Delhi High Court · (2023) 03 DEL CK 4457
Constitution of India-Article 226Foreign Exchange Regulations Act
High Courts09 Mar 2023
Anuj Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4541