High Courts13 Mar 2023Dismissed
Court On Its Own Motion Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4176
Insolvency and Bankruptcy Code, 2016Banking Regulation Act, 1949-Section 21, 35-ACompanies Act, 1956-Section 58-A
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Delhi High Court judgments
1,37,242 judgments · page 1,956 of 6,863
High Courts13 Mar 2023
Yogesh Gaur & Anr. Vs The Ld. Principal District And Sessions Judge East District & Ors.
Delhi High Court · (2023) 03 DEL CK 4183
District Courts Karkardooma Lawyers Chamber (Allotment and Occupancy) Rules 1995 (Amended)District Court Shahdara Lawyers (Allotment and Occupancy) Rules, 1995-Rule 5(b)
High Courts13 Mar 2023Disposed Of
Amit @ Rahul Vs State
Delhi High Court · (2023) 03 DEL CK 4186
IPC-Section 307Arms Act-Sections 25, 27
High Courts13 Mar 2023
Amazing Research Laboratories Ltd. Vs Krishna Pharma
Delhi High Court · (2023) 03 DEL CK 0074
Code Of Civil Procedure, 1908 — Order 12 Rule 6Arbitration and Conciliation Act, 1996 — Section 4, 11, 11(5), 16, 21, 28(1)(a), 28(1)(3), 28(3), 31(6), 34, 34(1), 34(2), 34(2)(a)(vi), 37Indian Contract Act, 1872 — Section 23(3), 25(3), 59, 60, 61
High Courts13 Mar 2023Dismissed
M/S. Modi Construction Company Vs M/S Ircon International Limited
Delhi High Court · (2023) 03 DEL CK 0073
Arbitration and Conciliation Act, 1996 — Section 31, 31(3), 31(7)(a), 31(7)(b), 34Indian Contract Act, 1872 — Section 23(3), 29Code Of Civil Procedure, 1908 — Section 34
High Courts13 Mar 2023
Sunder Lal Jain Vs Prem Chand Jain
Delhi High Court · (2023) 03 DEL CK 0072
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 10Urban Land (Ceiling and Regulation) Act, 1976 — Section 26Court Fees Act, 1870 — Section 7, 7(iv)(b)
High Courts10 Mar 2023Allowed
Dorco Co. Ltd. Vs Durga Enterprises & Anr.
Delhi High Court · (2023) 03 DEL CK 4839
Trademarks Act, 1999-Sections 47, 57, 125, 47(1)(b), 57(2), 18(1), 9(1)(a), 11(1)(a), 11(3)(b), 11(3)(a)Tribunals Reforms Act, 2022
High Courts10 Mar 2023Partly Allowed
Shri Babu Ram Gupta Vs Shri Chander Prakash
Delhi High Court · (2023) 03 DEL CK 4197
Delhi Rent Control Act, 1958-Section 25B(8), 14(1), 14(1)(e), 14(7)Evidence Act, 1872-Section 116
High Courts10 Mar 2023Dismissed
Kundan Lal Mahesh Chand Vs Padam Chand Jain (Deceased Through Its Lrs)
Delhi High Court · (2023) 03 DEL CK 4199
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B, 14(1)(e)Civil Procedure Code-Order XXIII Rule 1(4), 23 Rule 1(4)(b), 2 Rule 2, 22 Rule 1(4), Section 11
High Courts10 Mar 2023Allowed
Niranjan Majumdar Vs Tejpal & Ors.
Delhi High Court · (2023) 03 DEL CK 4200
Delhi Rent Control Act, 1958-Section 25B, 25B (2), 25B (4), Third ScheduleCode of Civil Procedure, 1908-Order VIII Rule 1, IX Rule 13, XXXIX Rule 4Limitation Act, 1963-Section 5, 12 to 15, 15
High Courts10 Mar 2023Dismissed
Mohd Saleem Vs Zaheer Ahmad
Delhi High Court · (2023) 03 DEL CK 4201
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e), 25B, 13
High Courts10 Mar 2023Allowed
Holistic Farms Pvt. Ltd. Vs Gaon Sabha Rajokri & Ors.
Delhi High Court · (2023) 03 DEL CK 4224
Delhi Municipal Corporation Act, 1957-Section 507, 507(A)Delhi Land Reforms Act, 1954-Section 81Delhi Development Act, 1957-Section 44
High Courts10 Mar 2023Allowed
Kasturi Lal Vig (Deceased) Through His Legal Representative & Anr. Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4227
Delhi Land Reforms Act, 1954-Section 82(2), 81, 185, 3(13), 1, 3(5), 3(15)Delhi Land Reform Rules, 1954-Appendix VI Rule 16Delhi Development Act, 1957-Section 11-A, 11-A(2), 11-A(3), 44, 11, 53(3)
High Courts10 Mar 2023Allowed
Naveen Kumar Vs Savita
Delhi High Court · (2023) 03 DEL CK 4263
Hindu Marriage Act, 1955-Section 19
High Courts10 Mar 2023Disposed Of
Smt. Sarita Chaudhry Vs Ms. Sanyogita Ghei & Anr.
Delhi High Court · (2023) 03 DEL CK 4271
CPC, 1908-Order VI Rule 17
High Courts10 Mar 2023Disposed Of
Union Of India Through The Secretary & Ors. Vs Sh. Salauddin & Ors.
Delhi High Court · (2023) 03 DEL CK 4274
High Courts10 Mar 2023Disposed Of
Gade Inna Reddy & Anr. Vs Government of NCT Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4472
High Courts10 Mar 2023Dismissed
Bijita Nayak Vs University Of Delhi
Delhi High Court · (2023) 03 DEL CK 4313
Constitution of India-Article 226, 227RTI Act
High Courts10 Mar 2023Dismissed
Tapas Chatterjee Vs Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 03 DEL CK 4359
Patents Act, 1970-Section 117A, 2(1)(ja), 3, 3(a), 3(d), 3(e), 15, 25(1), 25(1)(f)
High Courts10 Mar 2023Allowed
Vinod Aggarwal Trading As Vaneet Sales Corporation Vs Meera Devi & Anr.
Delhi High Court · (2023) 03 DEL CK 4363
Trade Marks Act, 1999-Section 11, 12, 57