COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 1,948 of 6,863

High Courts16 Mar 2023Disposed Of

Innovision Ltd Vs Nayati Healthcare And Research Ncr Private Ltd

Delhi High Court · (2023) 03 DEL CK 4328

Arbitration and Conciliation Act, 1996-Section 11, 21, 12(1)Companies Act, 1956Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018

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High Courts16 Mar 2023

Narendra Sharma Vs State Through SHO & Ors.

Delhi High Court · (2023) 03 DEL CK 4391

Cr.P.C.-Section 154(3), 156(2), 156(3), 190, 200, 202, 482, Chapter XII, Chapter XVIPC-Section 34, 166-A, 188, 270, 271, 278, 336Epidemic and Delhi Disaster Management Act

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High Courts16 Mar 2023Dismissed

Sh. Kunwar Pal Singh Vs Govt. Of N.C.T. Of Delhi & Anr.

Delhi High Court · (2023) 03 DEL CK 4448

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High Courts16 Mar 2023Allowed

Smt. Swaran Makkar Vs M/s Dayal Chand Kishori Lal

Delhi High Court · (2023) 03 DEL CK 4487

CPC-Order 43 Rule 1, 12 Rule 6, 10 Rule 2, 39 Rule 10, XV-A

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High Courts16 Mar 2023

Anil @ Bahuwa @ Hakla Vs State

Delhi High Court · (2023) 03 DEL CK 4476

Indian Penal Code, 1860-Section 302, 201Arms Act-Section 25, 27Code of Criminal Procedure, 1973-Section 319, 313, 161

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High Courts16 Mar 2023Dismissed

Deepika Chauhan & Anr. Vs Smt. Indra Pasricha

Delhi High Court · (2023) 03 DEL CK 4508

Contempt of Courts Act, 1971-Sections 19, 12 and 2(b)Code of Civil Procedure-Order XXIII Rule 1 and 3, Section 151Specific Relief Act, 1963-Section 6

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High Courts16 Mar 2023Disposed Of

Jaiprakash Associates Ltd Vs Micro And Small Enterprises Facilitation Council (South East) Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 03 DEL CK 4537

Micro, Small and Medium Enterprises Development Act, 2006-Section 2(n), 8, 18CPC-Order II Rule 2, Section 10, 11Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993

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High Courts16 Mar 2023Disposed Of

Malani Construction Company Vs Delhi International Arbitration Centre & Ors

Delhi High Court · (2023) 03 DEL CK 4536

Micro Small and Medium Enterprises Development Act, 2006-Section 18(5), 8, 8(1), 2(n)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993Constitution of India-Article 226, 227, 323A, 323B, Para 6(1) of the Tenth Schedule

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High Courts16 Mar 2023Disposed Of