High Courts17 Mar 2023Dismissed

Dinesh Kumar Vs P.W.D./C.P.W.D. & Ors.

Delhi High Court · (2023) 03 DEL CK 4213

Industrial Disputes Act, 1947-Section 33(A), 25F, 33Contract Labour (Regulation & Abolition) Act, 1970-Section 20, 21, 21(4), 16, 17, 18, 19Constitution of India-Article 226, 227
High Courts17 Mar 2023Disposed Of

Sh Naveen Gupta Vs State Bank Of Hyderabad & Ors.

Delhi High Court · (2023) 03 DEL CK 4470

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Constitution of India-Article 227Code of Civil Procedure, 1908-Section 115
High Courts17 Mar 2023Dismissed

Devas Employees Mauritius Pvt. Ltd Vs Antrix Corporation Limited & Ors.

Delhi High Court · (2023) 03 DEL CK 4630

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(1), 34(2), 34(2)(a), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2A), 34(3), 34(5), 48, 48(2)(b)(ii), 18, 31(3), 28(3), 75, 81, 33, 16(6)Companies Act, 1956-Section 439(1)(f), 243, 237(b)Companies Act, 2013-Section 271(c), 272(1)(e), 271, 271(e), 224(2), 213(b), 211, 423