High Courts20 Mar 2023Disposed Of
Ravinder Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4530
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,944 of 6,863
High Courts20 Mar 2023Disposed Of
Anurag Saxena Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4529
Border Security Force Rules, 1969-Rule 21CCS (Conduct) Rules, 1964-Rule 21(2)
High Courts20 Mar 2023Dismissed
Siddhartha @ Raja Vs State
Delhi High Court · (2023) 03 DEL CK 4528
Indian Penal Code, 1860-Section 302/34, 376-DCode of Criminal Procedure, 1973-Section 313, 91Evidence Act-Section 65B
High Courts20 Mar 2023
Mehandi Hasan Vs District Magistrate, North-East Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4585
High Courts20 Mar 2023Disposed Of
Preet Singh Vs Asstt. Commissioner Of Income Tax, Circle 32(1), & Anr.
Delhi High Court · (2023) 03 DEL CK 4584
Income Tax Act, 1961-Section 2(14), 2(14)(iii), 2(14)(iii)(a), 2(14)(iii)(b), 54B, 54FIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11, 29
High Courts20 Mar 2023Disposed Of
Anil Kumar Gupta Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4582
High Courts20 Mar 2023Dismissed
Anand Divine Developers Pvt Ltd Vs Sohan Bahadur Gurong
Delhi High Court · (2023) 03 DEL CK 4573
Arbitration and Conciliation Act, 1996-Section 34
High Courts20 Mar 2023Dismissed
Rohit Gupta Vs Vijay Kumar Verma HUF & Anr.
Delhi High Court · (2023) 03 DEL CK 4570
Code of Criminal Procedure, 1973-Section 482, 251, 294, 421, 357NI Act-Section 138, 143A, 143A(1), 143A(2), 143A(3), 143A(5), 143A(6)
High Courts20 Mar 2023Dismissed
Vishal Khandelwal Vs State GNCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4559
Cr.P.C.-Section 438IPC-Sections 420, 406, 34, 419, 467, 468, 471, 120B
High Courts20 Mar 2023
Ishrar Ahmad @ Pahadi Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 03 DEL CK 4634
Code of Criminal Procedure, 1973-Section 439, 482, 436A, 309Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 29, 67, 37, 31, 31-AIndian Penal Code, 1860-Section 116
High Courts20 Mar 2023Dismissed
Smt. Uma Devi Vs Smt. Shashi Bala
Delhi High Court · (2023) 03 DEL CK 4633
Code of Criminal Procedure, 1973-Sections 397, 401, 313, 251Negotiable Instruments Act, 1881-Sections 118, 118(a), 138, 139Delhi Rent Control Act-Section 45
High Courts20 Mar 2023Dismissed
State Vs Sudershan Kumar
Delhi High Court · (2023) 03 DEL CK 4629
Indian Penal Code, 1860-Sections 375, 376, 506, 90Code of Criminal Procedure, 1973-Sections 397, 401, 161, 164, 227, 228
High Courts20 Mar 2023Dismissed
The State (GNCT Of Delhi) Vs Sachin Sharma
Delhi High Court · (2023) 03 DEL CK 4628
Code of Criminal Procedure, 1973-Section 397, 401, 161, 164Indian Penal Code, 1860-Section 376
High Courts20 Mar 2023Disposed Of
Vijay Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4608
High Courts20 Mar 2023Dismissed
Nabinagar Power Generating Company Ltd. Vs AMR India Ltd.
Delhi High Court · (2023) 03 DEL CK 4768
Arbitration and Conciliation Act, 1996-Section 11, 21, 34, 37, 37(1)Limitation Act, 1963-Section 3(2)(b)
High Courts20 Mar 2023Disposed Of
Sonu Kumar, BPM & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4662
Constitution of India-Article 311(2), 14
High Courts20 Mar 2023Disposed Of
Daina Techno Solutions Pvt Ltd Vs Hemant Verma
Delhi High Court · (2023) 03 DEL CK 0223
Code Of Civil Procedure, 1908 — Section 151
High Courts20 Mar 2023Disposed Of
Rameshwar Jaiswal & Anr Vs M/S Tojo Vikas International Pvt Ltd & Anr
Delhi High Court · (2023) 03 DEL CK 0222
Evidence Act, 1872 — Section 61, 64, 65, 65A, 65B
High Courts20 Mar 2023
Hansraj Gangwal Vs Gajender Singh
Delhi High Court · (2023) 03 DEL CK 0221
Constitution Of India, 1950 — Article 227
High Courts20 Mar 2023Disposed Of
Shri Raghuveer Jewellers Private Limited Vs Reserve Bank Of India
Delhi High Court · (2023) 03 DEL CK 0220
Constitution Of India, 1950 — Article 226