High Courts21 Mar 2023Disposed Of
Shishpal Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4603
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,942 of 6,863
High Courts21 Mar 2023Disposed Of
Anita Sharma Vs East Municipal Corporation And Anr
Delhi High Court · (2023) 03 DEL CK 4598
Constitution of India-Article 226Right to Information Act, 2005Delhi Municipal Corporation Act, 1957-Section 336
High Courts21 Mar 2023Dismissed
Allengers Medical Systems Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4174
Constitution of India-Article 226/227, 14General Financial Rules, 2017-Rule 173 (iv)General Financial Rules, 2007
High Courts21 Mar 2023Disposed Of
Anita Sharma Vs East Municipal Corporation And Anr
Delhi High Court · (2023) 03 DEL CK 0205
Constitution Of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 336
High Courts21 Mar 2023Disposed Of
Veer Singh Bhadana Vs State (Nct Of Delhi)
Delhi High Court · (2023) 03 DEL CK 0204
Code Of Criminal Procedure, 1973 — Section 227, 228, 239, 240Indian Penal Code, 1860 — Section 34, 307, 308
High Courts21 Mar 2023Disposed Of
Iffco Tokio General Insurance Co Ltd Vs Rama Jain & Ors
Delhi High Court · (2023) 03 DEL CK 0160
High Courts21 Mar 2023Disposed Of
Aruneema Devnath Vs Vijay Kumar Devnath
Delhi High Court · (2023) 03 DEL CK 0159
Hindu Marriage Act, 1955 — Section 13(1), 13B(2)
High Courts21 Mar 2023Disposed Of
Arvind Malik Vs Pranita Kapoor And Ors
Delhi High Court · (2023) 03 DEL CK 0148
High Courts21 Mar 2023Disposed Of
Shishpal Singh Vs Union Of India And Anr
Delhi High Court · (2023) 03 DEL CK 0144
High Courts21 Mar 2023Disposed Of
Manish Singh Vs Union Of India & Anr
Delhi High Court · (2023) 03 DEL CK 0143
High Courts21 Mar 2023Disposed Of
Ajay Kumar Sharma & Ors Vs Union Of India Through Secretary MHA & Anr
Delhi High Court · (2023) 03 DEL CK 0142
High Courts21 Mar 2023Disposed Of
N C Sundar Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2023) 03 DEL CK 0141
Constitution Of India, 1950 — Article 226, 227
High Courts21 Mar 2023Disposed Of
EX.CT/DVR Raj Singh Vs Union Of India And Ors.
Delhi High Court · (2023) 03 DEL CK 0140
Central Civil Services (Pension) Rules, 1972 — Rule 41
High Courts21 Mar 2023Disposed Of
Sandeep Kumar & Ors Vs Union Of India & Anr
Delhi High Court · (2023) 03 DEL CK 0139
High Courts21 Mar 2023Dismissed
Pragya Electronics Pvt. Ltd. & Ors. Vs Cosmo Ferrites Ltd.
Delhi High Court · (2023) 03 DEL CK 0138
Code Of Civil Procedure, 1908 — Order 7 Rule 11Commercial Courts Act, 2015 — Section 13Arbitration and Conciliation Act, 1996 &mdash Section 11, 31, 33, 34, 34(2)(b)(ii), 37
High Courts20 Mar 2023
The Commissioner Of Income Tax (International Taxation)-1, New Delhi Vs Brandix Mauritius Holdings Ltd.
Delhi High Court · (2023) 03 DEL CK 4210
Income Tax Act, 1961-Section 131, 133, 292B, 260A, 147/144(C)(13)/143(3), 119Indian Income Tax Act, 1922-Section 2(6-A)(e), 12(1-B), 5(8)Finance Act, 1955
High Courts20 Mar 2023Dismissed
Subhash Chand Jain & Anr. Vs Savita Devi & Anr.
Delhi High Court · (2023) 03 DEL CK 4212
CPC-Order XXXIX Rule 10, XII Rule 6, Section 151Advocates Act-Section 35IPC-Sections 436, 34
High Courts20 Mar 2023Dismissed
Debasis Mohapatra Vs Syndicate Bank (Now Canara Bank) & Ors.
Delhi High Court · (2023) 03 DEL CK 4225
Constitution of India-Article 14, 226, 227
High Courts20 Mar 2023Disposed Of
Prerna Bhatnagar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4262
CPC-Section 151
High Courts20 Mar 2023Dismissed
Smt. Alka Goel Vs The State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4264
Registration Act, 1908-Section 72, 77