High Courts16 Mar 2023Dismissed
Rekha Bhardwaj Vs Yogesh Bhardwaj
Delhi High Court · (2023) 03 DEL CK 0125
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,949 of 6,863
High Courts16 Mar 2023Disposed Of
Jagvir Singh Rana Vs SDM/RA (Model Town) Delhi & Ors
Delhi High Court · (2023) 03 DEL CK 0123
Delhi Land Revenue Act, 1954 — Section 23
High Courts16 Mar 2023Dismissed
Oriental Insurance Co Ltd Vs Ranjana & Ors
Delhi High Court · (2023) 03 DEL CK 0121
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A
High Courts16 Mar 2023
Imran Khan & Anr. Vs Tribhubhan Mandal & Ors
Delhi High Court · (2023) 03 DEL CK 0120
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 337
High Courts16 Mar 2023Allowed
Swaran Makkar Vs M/S Dayal Chand Kishori Lal
Delhi High Court · (2023) 03 DEL CK 0119
Code Of Civil Procedure, 1908 — Order 15A, Order 43 Rule 1, Order 10 Rule 2, Order 12 Rule 6, Order 39 Rule 10
High Courts16 Mar 2023Dismissed
Deepika Chauhan & Anr Vs Indra Pasricha
Delhi High Court · (2023) 03 DEL CK 0096
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1Contempt of Courts Act, 1971 — Section 2(b), 12, 19Indian Penal Code, 1860 — Section 34, 448, 453
High Courts15 Mar 2023Dismissed
Mohd Naseem Vs Moizuddn & Anr.
Delhi High Court · (2023) 03 DEL CK 4220
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(8)
High Courts15 Mar 2023Dismissed
National Highways Authority Of India Vs Sahakar Global Limited & Anr.
Delhi High Court · (2023) 03 DEL CK 4257
Arbitration and Conciliation Act, 1996-Section 34
High Courts15 Mar 2023Disposed Of
Ritesh Chauhan Vs Arcing Solutions India Pvt Ltd
Delhi High Court · (2023) 03 DEL CK 4277
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order VIII Rule 1Commercial Courts Act, 2015
High Courts15 Mar 2023Disposed Of
Sona Debnath Vs Ram Rattan Singh Namdhari & Ors.
Delhi High Court · (2023) 03 DEL CK 4289
CPC, 1908-Order I Rule 10, Section 151
High Courts15 Mar 2023
Deepak Dwivedi Vs Foreign Correspondents Club Of South Asia & Anr.
Delhi High Court · (2023) 03 DEL CK 4316
Constitution of India-Article 226, 12Societies Registrar Act, 1860-Section 13United Kingdom Human Rights Act, 1998-Section 6(3)(b)
High Courts15 Mar 2023Dismissed
GTM Builders And Promoters Pvt. Ltd. Vs Sneh Development Pvt Ltd
Delhi High Court · (2023) 03 DEL CK 4380
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 34, 34(2)(a), 34(2)(b)Arbitration and Conciliation (Amendment) Act, 2015Arbitration and Conciliation (Amendment) Act, 2019
High Courts15 Mar 2023Dismissed
Krishana Vihar (West) Welfare Association & Anr. Vs Commissioner, South Delhi Municipal Corporation & Anr.
Delhi High Court · (2023) 03 DEL CK 4376
Code of Criminal Procedure, 1973-Section 340Code of Civil Procedure, 1908-Order XLVII Rule 11, XLVII Rule 1
High Courts15 Mar 2023
Six Continents Hotels Inc Vs AP Leisure Private Limited & Anr.
Delhi High Court · (2023) 03 DEL CK 4372
CPC-Order XXIII Rule 3, Section 151SARAI Act, 1867Employees State Insurance Corporation Act, 1948
High Courts15 Mar 2023Allowed
VST Industries Limited Vs Golden Tobie Private Limited
Delhi High Court · (2023) 03 DEL CK 4394
High Courts15 Mar 2023Disposed Of
Anshuman @ Anshuman Rajhans Vs State & Anr.
Delhi High Court · (2023) 03 DEL CK 4428
Cr.P.C.-Section 482, 164IPC-Section 376, 323, 328POCSO Act-Section 6
High Courts15 Mar 2023Disposed Of
Samir Siddiqui & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4429
IPC-Section 379Cr.P.C.-Section 482
High Courts15 Mar 2023Disposed Of
Akash @ Atif & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4431
Cr.P.C.-Section 482IPC-Sections 354, 377, 323, 506
High Courts15 Mar 2023Disposed Of
Sartaj & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4433
IPC-Section 498A, 377, 354, 34, 406Cr.P.C.-Section 482
High Courts15 Mar 2023Disposed Of
Prashant & Ors. Vs The State & Anr.
Delhi High Court · (2023) 03 DEL CK 4434
IPC-Sections 498A, 406, 34CrPC-Sections 482, 125DV Act-Section 12