High Courts05 Apr 2023Disposed Of
L.N. Ayurved College & Hospital Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1333
Constitution of India-Articles 226, 227Indian Medicine Central Council Act, 1970-Section 13A/13C
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Delhi High Court judgments
1,37,208 judgments · page 1,924 of 6,861
High Courts05 Apr 2023Dismissed
Satpal Singh Kohli & Anr. Vs Canara Bank
Delhi High Court · (2023) 04 DEL CK 1338
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(1), 13(2), 13(3), 13(3A), 13(4), 13(4)(a), 13(5), 13(6), 13(7), 13(9), 13(11), 13(12), 13(13), 17, 17(1), 17(1A), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7)Transfer of Property Act, 1882-Section 69, 69A, 65ACompanies Act, 1956-Section 529, 529A
High Courts05 Apr 2023Disposed Of
Ram Mehar Vs D.D.A.
Delhi High Court · (2023) 04 DEL CK 1339
Industrial Disputes Act, 1947-Section 10(1)(c), 12(5), 12, 17-B, 25FDelhi Development Act, 1957-Section 57Delhi Development Authority (Salaries, Allowances and Conditions of Service) Regulations, 1961-Rule 11
High Courts05 Apr 2023Dismissed
Mudit Sunda Vs University Of Delhi
Delhi High Court · (2023) 04 DEL CK 1341
Constitution of India-Article 142
High Courts05 Apr 2023Disposed Of
Bhupender Kaur Vs State of NCT of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1261
IPC-Section 323, 354, 354(B), 506, 509, 34, 341, 295ASC/ST Act-Section 3(1)(s), 3(w), 3(i)
High Courts05 Apr 2023Disposed Of
Rahul Sangwan & Ors. Vs NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1260
CrPC-Section 482IPC-Sections 498A, 406, 354, 24Hindu Marriage Act-Section 13(B)
High Courts05 Apr 2023Disposed Of
Sumit Gupta & Ors. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1259
IPC-Sections 498A, 406, 34The Dowry Prohibition Act, 1961-Section 4The Hindu Marriage Act-Section 13-B
High Courts05 Apr 2023Dismissed
Reena Singh Vs M S Bhumi Sagar Infrastructure Pvt Ltd.
Delhi High Court · (2023) 04 DEL CK 1258
Cr.P.C.-Section 482, 397Negotiable Instruments Act, 1881-Section 138
High Courts05 Apr 2023
Jagdish Prasad Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1256
High Courts05 Apr 2023Disposed Of
Atmaram Dubey Vs The State (NCT of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1255
High Courts05 Apr 2023Disposed Of
Deepak Lamba & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1251
IPC-Sections 498A, 406, 34HMA-Section 13B
High Courts05 Apr 2023Allowed
Mr. Fredric Gill Vs Mr. John Masih Gill
Delhi High Court · (2023) 04 DEL CK 1233
CPC-Order V Rule 12, VIII Rule 1, VIII Rule 9, VIII Rule 10Commercial Courts Act, 2015Income Tax Act, 1961
High Courts05 Apr 2023Allowed
Dr. Pravir Kumar Vs Delhi Technological University & Anr.
Delhi High Court · (2023) 04 DEL CK 1232
First Statutes of Delhi Technological University (First Statutes), 2009-Clause 10, 10(3), 16(2)Delhi Technology University Act, 2009Prevention of Corruption Act, 1988-Section 13, 13(1)(d)
High Courts05 Apr 2023Dismissed
Sh Prabhakara Rao Thanikonda & Ors. Vs Export Inspection Council & Ors.
Delhi High Court · (2023) 04 DEL CK 1230
Export (Quality Control and Inspection) Act, 1963-Section 3, 7, 17Export Inspection Agency (Recruitment) Rules, 1980CCS (Revised Pay) Rules, 2008
High Courts05 Apr 2023Disposed Of
Himanshu Srivastava & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1137
Payment of Gratuity Act, 1972-Section 4(3)Payment of Gratuity (Amendment) Act, 2010CCS (Pension) Rules, 1972
High Courts05 Apr 2023Allowed
Gurvinder Singh Saini Vs Shri Manjit Singh G.K. & Ors.
Delhi High Court · (2023) 04 DEL CK 1134
Delhi School Education Act, 1973-Section 10, 10(1)CCS (Revised Pay) Rules, 2016
High Courts05 Apr 2023Disposed Of
Anuj Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1164
Sports Code
High Courts05 Apr 2023Disposed Of
Voola Joshua Paul Vs Ministry Of External Affairs & Ors.
Delhi High Court · (2023) 04 DEL CK 1158
Passport Rules, 1980-Rule 12IPC-Section 376/420
High Courts05 Apr 2023Disposed Of
Brahm Dutt Vs Union Of India & Anr.
Delhi High Court · (2023) 04 DEL CK 1156
High Courts05 Apr 2023Disposed Of
Karnataka Bank Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1150
Right to Information Act, 2005