COURT ARCHIVE

Delhi High Court judgments

1,37,208 judgments · page 1,922 of 6,861

High Courts06 Apr 2023Dismissed

Serious Fraud Investigation Office Through Senior Assistant Director Sh Rajesh Dahiya Vs Aarti Singhal

Delhi High Court · (2023) 04 DEL CK 1257

Code of Criminal Procedure, 1973-Section 482, 439(2), 437Companies Act, 2013-Section 447, 212(6), 212(c), 219(b), 219(c), 36(c), 212(6)(i), 212(6)(ii)IPC-Section 417, 420, 120B, 302, 34

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High Courts06 Apr 2023Disposed Of

Shri Bajranglal Garg Vs State Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 04 DEL CK 1254

IPC-Sections 288/304A

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High Courts06 Apr 2023Disposed Of

Smt. Kamla Gupta & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 04 DEL CK 1253

IPC-Sections 498A, 406, 354, 354(A), 509, 34DV Act-Section 12

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High Courts06 Apr 2023Disposed Of

Rinku Kumar & Anr. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 04 DEL CK 1252

IPC-Section 498A, 406, 34DV Act-Section 12

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High Courts06 Apr 2023Disposed Of

Poonam Tomar & Anr. Vs The State (NCT Of Delhi) & Anr.

Delhi High Court · (2023) 04 DEL CK 1250

IPC-Section 354, 354(A), 506, 509, 323, 341, 307Cr.P.C.-Section 482, 320N.I. Act-Section 138

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High Courts06 Apr 2023Disposed Of

Harjaspreeet Singh & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 04 DEL CK 1249

Cr.P.C.-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13(B)(1)

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High Courts06 Apr 2023Allowed

Ajay Singh Vs Delhi Police Public School & Anr.

Delhi High Court · (2023) 04 DEL CK 1136

Delhi School Education Rules, 1973-Rules 115(4), 117 to 120, 121(1), 121(2)Delhi School Education Act, 1973-Section 11(6)

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High Courts06 Apr 2023Dismissed

Harjeet Kaur & Anr. Vs State & Ors.

Delhi High Court · (2023) 04 DEL CK 1132

Indian Succession Act, 1925-Section 384, 59, 63Hindu Succession Act-Section 21Indian Evidence Act, 1972-Section 45, 47, 67, 68

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High Courts06 Apr 2023Disposed Of

Haryana Carrom Association & Ors. Vs All India Carromm Federation & Ors.

Delhi High Court · (2023) 04 DEL CK 1116

Code of Civil Procedure, 1908-Order III Rule 2 (a), XXXIX Rule 1 and 2, VII Rule 11

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High Courts06 Apr 2023Allowed

Shri Mukund Bhatia Vs State (Govt Of Nct Of Delhi) & Ors.

Delhi High Court · (2023) 04 DEL CK 1122

Indian Succession Act, 1925-Section 276, 278Indian Evidence Act, 1872-Section 68

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High Courts06 Apr 2023Disposed Of

Om Prakash Bhargava Vs State & Ors.

Delhi High Court · (2023) 04 DEL CK 1117

Indian Succession Act, 1925-Section 276

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High Courts06 Apr 2023Disposed Of

Al-Ameen Hajj Group Vs Union Of India

Delhi High Court · (2023) 04 DEL CK 1151

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High Courts06 Apr 2023Allowed

Gaya Prasad Mishra Vs Union Of India & Ors.

Delhi High Court · (2023) 04 DEL CK 1149

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High Courts06 Apr 2023

Akshat Baldwa & Ors. Vs Yash Raj Films & Ors.

Delhi High Court · (2023) 04 DEL CK 1145

Rights of Persons with Disabilities Act, 2016-Section 42, 2 (x)Rights of Persons with Disabilities Rules, 2017-Rule 15

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High Courts06 Apr 2023Disposed Of

The Pr. Commissioner Of Income Tax -6 Vs Modipon Ltd.

Delhi High Court · (2023) 04 DEL CK 1187

Income Tax Act, 1961-Section 143(3), 156, 220(2)

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High Courts06 Apr 2023Disposed Of

Sonu@Billa Vs State, Through SHO, PS Paschim Vihar East

Delhi High Court · (2023) 04 DEL CK 1179

Indian Penal Code, 1860-Sections 354C, 509, 354DCode of Criminal Procedure, 1973-Sections 374(2), 164Protection of Children from Sexual Offences Act, 2012-Sections 12, 30, 11

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High Courts06 Apr 2023Allowed

Asha & Ors. Vs State

Delhi High Court · (2023) 04 DEL CK 1173

Code of Criminal Procedure, 1973-Section 374, 164, 313, 161Indian Penal Code, 1860-Sections 366, 376, 368, 120B, 34The Immoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5, 6, 2

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High Courts06 Apr 2023

Marryamma @ Maryamal Vs Shri Mani

Delhi High Court · (2023) 04 DEL CK 1172

Code of Criminal Procedure, 1973-Section 401, 482, 125, 127Income Tax Act

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High Courts06 Apr 2023Dismissed

Smt. Vijay & Ors. Vs State & Ors.

Delhi High Court · (2023) 04 DEL CK 1167

Code of Criminal Procedure, 1973-Section 397, 401, 227, 228, 482Indian Penal Code, 1860-Section 308, 34, 341, 323, 506, 324, 325, 326

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High Courts06 Apr 2023Allowed

Santram Patel & Ors. Vs Central Reserve Police Force & Anr.

Delhi High Court · (2023) 04 DEL CK 1166

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