High Courts10 Apr 2023Disposed Of
Union Of India & Anr Vs Manish Chadha & Anr.
Delhi High Court · (2023) 04 DEL CK 0026
Companies Act, 2013 — Section 248(1), 248(2), 252
COURT ARCHIVE
Delhi High Court judgments
1,37,204 judgments · page 1,921 of 6,861
High Courts10 Apr 2023
Dayal Fertilizers Pvt. Ltd & Anr. Vs Dayal Agro Industries & Anr.
Delhi High Court · (2023) 04 DEL CK 0012
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 7 Rule 11, Order 6 Rule 17Trade Marks Act, 1999 — Section 28(3), 124
High Courts10 Apr 2023
Eduspark International Private Limited Vs Laxmi Publications Private Limited
Delhi High Court · (2023) 04 DEL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts10 Apr 2023Dismissed
Karan Antil Vs High Court Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0010
Constitution Of India, 1950 — Article 233, 233(2)Delhi Higher Judiciary Services Rules, 1970 — Rule 9, 9(2), 9(3)Bar Council Of India Rules, 1975 — Rule 5(1), 5(2), 5(3), 6(2), 13
High Courts10 Apr 2023Disposed Of
Manish Mohan Vs I.O. Narcotics Control Bureau Through Counsel
Delhi High Court · (2023) 04 DEL CK 0009
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 21, 23, 29, 37, 53, 67Evidence Act, 1872 — Section 25, 27
High Courts06 Apr 2023
Wings Pharmaceuticals Pvt. Ltd. Vs Genford Drugs Pvt. Ltd. & Ors.
Delhi High Court · (2023) 04 DEL CK 1361
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXIII Rule 3
High Courts06 Apr 2023Dismissed
M/s The Commerical Electric Works & Ors. Vs Sharda Gupta
Delhi High Court · (2023) 04 DEL CK 1290
Delhi Rent Control Act, 1958-Section 14(1)(e), 19, 25-B(4), 25-B(5), 25-B(8)
High Courts06 Apr 2023Disposed Of
Davinder Bhardwaj Vs Mini Khanna & Anr.
Delhi High Court · (2023) 04 DEL CK 1293
Delhi School Education Act, 1973-Section 10(1), 10
High Courts06 Apr 2023Disposed Of
Naresh Bansal & Anr. Vs Nitin Bansal & Anr.
Delhi High Court · (2023) 04 DEL CK 1280
High Courts06 Apr 2023Disposed Of
Ms. Anita Sharoha & Anr. Vs Braham Prakash Sharoha & Ors.
Delhi High Court · (2023) 04 DEL CK 1278
High Courts06 Apr 2023Allowed
Bharat Sanchar Nigam Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1324
Central Goods and Services Tax Act, 2017-Section 54, 54(8), 31Central Goods and Services Tax Rules, 2017-Rule 89(1), 89(2), 89(2)(k), 89(2)(l), 89(2)(m), 90(3)
High Courts06 Apr 2023Dismissed
Sh. Bijender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 1329
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 3Industrial (Central) Rules, 1947-Part VII
High Courts06 Apr 2023Allowed
Attar Singh & Ors. Vs Mahinder Singh & Anr.
Delhi High Court · (2023) 04 DEL CK 1274
Code of Civil Procedure, 1908-Section 96, 97, Order VII Rule 10, I Rule 9Registration Act, 1908-Section 17, 49Transfer of Property Act, 1882
High Courts06 Apr 2023Partly Allowed
Glaxo Group Limited Vs Maiden Pharmaceuticals Limited
Delhi High Court · (2023) 04 DEL CK 1270
Trade Marks Act, 1999-Section 29(2)(b), 17(2)(b), 17Companies Act, 1956CPC-Order XXXIX Rules 1 and 2
High Courts06 Apr 2023Disposed Of
Harish Chauhan & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 1269
CrPC-Section 482, 125IPC-Section 498A/406/34, 498D.V.Act
High Courts06 Apr 2023Dismissed
Satyendar Kumar Jain & Ors. Vs Directorate Of Enforcement
Delhi High Court · (2023) 04 DEL CK 1263
Prevention of Money Laundering Act, 2002-Sections 2(1)(u), 2(1)(fa), 2(fa), 3, 4, 5(1), 13, 44, 45, 48, 50, 63, 70Prevention of Corruption Act, 1988-Sections 13(2), 13(1)(e)Indian Penal Code-Sections 109, 193, 228
High Courts06 Apr 2023Dismissed
Serious Fraud Investigation Office Through Senior Assistant Director Sh Rajesh Dahiya Vs Aarti Singhal
Delhi High Court · (2023) 04 DEL CK 1257
Code of Criminal Procedure, 1973-Section 482, 439(2), 437Companies Act, 2013-Section 447, 212(6), 212(c), 219(b), 219(c), 36(c), 212(6)(i), 212(6)(ii)IPC-Section 417, 420, 120B, 302, 34
High Courts06 Apr 2023Disposed Of
Shri Bajranglal Garg Vs State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 1254
IPC-Sections 288/304A
High Courts06 Apr 2023Disposed Of
Smt. Kamla Gupta & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1253
IPC-Sections 498A, 406, 354, 354(A), 509, 34DV Act-Section 12
High Courts06 Apr 2023Disposed Of
Rinku Kumar & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 04 DEL CK 1252
IPC-Section 498A, 406, 34DV Act-Section 12