High Courts05 Apr 2023Dismissed
Mukesh Soni Vs The State
Delhi High Court · (2023) 04 DEL CK 1184
Code of Criminal Procedure, 1973-Section 438, 41A, 82Indian Penal Code, 1860-Section 406, 420, 506, 120B, 409, 384
COURT ARCHIVE
Delhi High Court judgments
1,37,208 judgments · page 1,925 of 6,861
High Courts05 Apr 2023Dismissed
Mahesh Gupta Vs State (NCT Of Delhi)
Delhi High Court · (2023) 04 DEL CK 1182
Code of Criminal Procedure-Section 439, 482Indian Penal Code, 1860-Sections 302, 201, 120B, 365, 34
High Courts05 Apr 2023Disposed Of
Sultan Ansari Vs DRI
Delhi High Court · (2023) 04 DEL CK 1178
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 25A, 29, 37
High Courts05 Apr 2023Dismissed
State Vs Ashok Kumar Verma
Delhi High Court · (2023) 04 DEL CK 1176
Code of Criminal Procedure, 1973-Section 397/482, 161, 164, 227, 228Indian Penal Code, 1860-Section 354Prevention of Children from Sexual Offences Act, 2012-Section 10
High Courts05 Apr 2023Allowed
Neelam Agnihotri Vs State
Delhi High Court · (2023) 04 DEL CK 1175
Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Juvenile Justice (Care and Protection of Child) Act, 2015-Section 75, 27(9)Indian Penal Code-Section 376
High Courts05 Apr 2023Allowed
Krishna Kant Vs State
Delhi High Court · (2023) 04 DEL CK 1174
Code of Criminal Procedure, 1973-Sections 374 and 313Indian Penal Code, 1860-Sections 328, 379, 411 and 34
High Courts05 Apr 2023Disposed Of
Kunwar Mohammed Ali Khan Vs DG CISF & Ors.
Delhi High Court · (2023) 04 DEL CK 1170
High Courts05 Apr 2023Disposed Of
Inder Veer Singh Vs Director General CISF & Ors.
Delhi High Court · (2023) 04 DEL CK 1169
High Courts05 Apr 2023Disposed Of
Abhishek Kumar Vs Union Of India Through Secretary MHA & Anr.
Delhi High Court · (2023) 04 DEL CK 1209
BSF Act, 1968-Section 117 (2)
High Courts05 Apr 2023Disposed Of
Brahm Dutt Vs Union Of India And Anr.
Delhi High Court · (2023) 04 DEL CK 0089
High Courts05 Apr 2023
Aprica Healthcare Limited & Anr Vs Skysun Lifesciences Private Limited & Anr
Delhi High Court · (2023) 04 DEL CK 0088
Code Of Civil Procedure, 1908 — Section 89Court Fees Act, 1870 — Section 16
High Courts05 Apr 2023Disposed Of
Neelam Agnihotri Vs State
Delhi High Court · (2023) 04 DEL CK 0022
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 376
High Courts05 Apr 2023Allowed
Krishna Kant Vs State
Delhi High Court · (2023) 04 DEL CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 328, 379, 411
High Courts05 Apr 2023Disposed Of
Atmaram Dubey Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2023) 04 DEL CK 0020
High Courts05 Apr 2023Dismissed
Reena Singh Vs M S Bhumi Sagar Infrastructure Pvt Ltd.
Delhi High Court · (2023) 04 DEL CK 0019
Code Of Criminal Procedure, 1973 — Section 397, 482Negotiable Instruments Act, 1881 — Section 138
High Courts05 Apr 2023Disposed Of
Voola Joshua Paul Vs Ministry Of External Affairs & Ors.
Delhi High Court · (2023) 04 DEL CK 0018
Passport Rules, 1980 — Rule 12Indian Penal Code, 1860 — Section 376, 420
High Courts05 Apr 2023Disposed Of
Karnataka Bank Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0017
High Courts05 Apr 2023Disposed Of
Anuj Kumar And Ors. Vs Union Of India And Ors
Delhi High Court · (2023) 04 DEL CK 0016
High Courts05 Apr 2023Disposed Of
Kunwar Mohammed Ali Khan Vs DG CISF And Ors.
Delhi High Court · (2023) 04 DEL CK 0015
High Courts05 Apr 2023Disposed Of
Abhishek Kumar Vs Union Of India Through Secretary Mha & Anr.
Delhi High Court · (2023) 04 DEL CK 0014
Border Security Force Act, 1968 — Section 117(2)