COURT ARCHIVE

Delhi High Court judgments

1,36,954 judgments · page 1,890 of 6,848

High Courts25 Apr 2023Disposed Of

Renuka Kulkarni Vs Delhi Development Authority & Ors

Delhi High Court · (2023) 04 DEL CK 1101

Public Premises ActThe Regulations for Keeping Places of Public Entertainment in the Union Territory of Delhi, 1980-Regulation 8, 4(5)Delhi Eating Houses Registrations Regulations, 1980

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High Courts25 Apr 2023Disposed Of

Hoshiar Singh Vs Director General, Central Industrial Security Force & Ors.

Delhi High Court · (2023) 04 DEL CK 1064

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High Courts25 Apr 2023Disposed Of

Sukhdev Singh Vs DG CISF & Ors.

Delhi High Court · (2023) 04 DEL CK 1067

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High Courts25 Apr 2023Disposed Of

CLH Gaseous Fuel Applications Pvt Ltd Vs National E Assessment Centre Income Tax Department, New Delhi

Delhi High Court · (2023) 04 DEL CK 1091

Income Tax Act, 1961-Section 68, 36(1)(va), 2(24)(x), 156, 143(2), 142(1)

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High Courts25 Apr 2023Disposed Of

Shri Suresh Chander Sharma & Anr. Vs Divisonal Commissioner Dept. Of Revenue Govt. Of Delhi & Anr.

Delhi High Court · (2023) 04 DEL CK 0792

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(4)Maintenance and Welfare of Parents and Senior Citizens Act, 2007DV Act

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High Courts25 Apr 2023

Naresh Garg & Anr. Vs State (Govt. Of NCT Of Delhi)

Delhi High Court · (2023) 04 DEL CK 0802

Code of Criminal Procedure, 1973-Section 438(1), 438(2), 438(3), 91, 437(3)Indian Penal Code, 1806-Section 420, 468, 471, 34, 30, 467Companies Act, 1956

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High Courts25 Apr 2023

National Insurance Co Ltd Vs Master Avinash & Ors

Delhi High Court · (2023) 04 DEL CK 0803

Motor Vehicles Act-Section 173, 166

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High Courts25 Apr 2023Dismissed

Rajbir Pal & Anr. Vs Kanwar Partap Singh

Delhi High Court · (2023) 04 DEL CK 0764

Delhi Rent Control Act, 1958-Section 2(l)(iii), 14(1)(a) to Section 14(1)(l), 14(1)(d), 14(1)(e), 14(1)(g), 14-A, 14-B, 14-C, 14-D, 25-A, 25-B, 25B(1), 25B(2), 25B(4), 25B(5), 25B(7), 25B(8), 25B(9), 25B(10), 25-C, 27, 37Indian Evidence Act, 1872-Section 116Code of Civil Procedure, 1908-Section 100, Order 47 of the First Schedule

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High Courts25 Apr 2023Dismissed

Raman Kakar Vs Union Of India Through Secretary & Ors.

Delhi High Court · (2023) 04 DEL CK 0819

Constitution of India-Article 21, 226

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High Courts25 Apr 2023Allowed

Bharat Petroleum Corporation Ltd Vs Airport Authority Of India & Anr.

Delhi High Court · (2023) 04 DEL CK 0837

Airports Authority of India Act, 1994-Section 28G, 28G(1), 28G(2), 28G(3), 28G(4)Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 7, 7(1), 7(2), 7(3), 7(4)Limitation Act, 1963-Sections 3 to 28, 29

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High Courts25 Apr 2023Dismissed

D.A.V. College Managing Committee, Through Its General Secretary Vs Seema Anil Kapoor & Anr.

Delhi High Court · (2023) 04 DEL CK 0838

Limitation Act, 1963-Section 22Limitation Act, 1908-Section 23Delhi School Education Act, 1973-Section 10, 4

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High Courts25 Apr 2023Disposed Of

Puma Se Vs Ashok Kumar Trading As Exposure Style

Delhi High Court · (2023) 04 DEL CK 0186

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High Courts25 Apr 2023Disposed Of

PT Djarum Vs Bajrang Traders & Anr

Delhi High Court · (2023) 04 DEL CK 0185

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High Courts25 Apr 2023Disposed Of

Suresh Chander Sharma & Anr Vs Divisonal Commissioner Dept. Of Revenue Govt. Of Delhi & Anr.

Delhi High Court · (2023) 04 DEL CK 0163

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 — Rule 22(3), 22(4)

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High Courts25 Apr 2023Partly Allowed

National Insurance Co Ltd Vs Master Avinash & Ors

Delhi High Court · (2023) 04 DEL CK 0162

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts25 Apr 2023Allowed

Bharat Petroleum Corporation Ltd Vs Airport Authority Of India & Anr

Delhi High Court · (2023) 04 DEL CK 0140

Airports Authority of India Act, 1994 — Section 28G, 28G(1), 28G(2)Public Premises Eviction of Unauthorised Occupants) Act, 1971 — Section 7, 7(1), 7(2)Code Of Civil Procedure, 1908 — Section 151

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High Courts25 Apr 2023Dismissed