High Courts26 Apr 2023Disposed Of
Gum Bahadur Thapa & Ors. Vs Union Of Inida & Ors.
Delhi High Court · (2023) 04 DEL CK 0808
COURT ARCHIVE
Delhi High Court judgments
1,36,877 judgments · page 1,888 of 6,844
High Courts26 Apr 2023Dismissed
Dr R S Gupta Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0812
Contempt of Courts Act-Section 19
High Courts26 Apr 2023Disposed Of
Vinod Kumar Vs DG CISF & Ors.
Delhi High Court · (2023) 04 DEL CK 0813
High Courts26 Apr 2023Disposed Of
Anshul Kamboj & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 04 DEL CK 0816
High Courts26 Apr 2023Disposed Of
P.V. Satheesan Vs UOI & Ors.
Delhi High Court · (2023) 04 DEL CK 0835
Constitution of India-Article 136
High Courts26 Apr 2023Dismissed
I.K. Saini Vs Central Information Commission & Anr.
Delhi High Court · (2023) 04 DEL CK 0846
RTI Act, 2005CPC-Section 114, Order 47 Rule 1Constitution of India-Article 226
High Courts26 Apr 2023Dismissed
Usha Joshi Vs Ashok Kumar Ahluwalia & Anr.
Delhi High Court · (2023) 04 DEL CK 0848
Code of Civil Procedure, 1908-Order XXIII Rule 3, VI Rule 17Indian Penal Code, 1860-Sections 420, 406, 34Specific Relief Act, 1963-Sections 22, 10, 16
High Courts26 Apr 2023Disposed Of
Manju Malik Vs Rohini Heights Residence Welfare Association & Anr.
Delhi High Court · (2023) 04 DEL CK 0857
Code of Civil Procedure, 1908-Order V, XXXIX Rule 1 & 2General Clauses Act, 1897-Section 27
High Courts26 Apr 2023Disposed Of
V Somaskandan & Ors Vs Sree Swaminatha Swamy Seva Samaj Regd & Ors.
Delhi High Court · (2023) 04 DEL CK 0161
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Apr 2023Dismissed
Shri Kranti Arora Vs M/S Digjam Ltd.
Delhi High Court · (2023) 04 DEL CK 0153
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3, Order 7 Rule 10, Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 6, 10, 50
High Courts26 Apr 2023
Digital Collectibles Pte Ltd And Ors Vs Galactus Funware Technology Private Limited And Anr.
Delhi High Court · (2023) 04 DEL CK 0152
Constitution Of India, 1950 — Article 19(1)(a), 19(1)(g), 19(2), 19(6), 21Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 8ADelhi High Court Intellectual Property Rights Division Rules, 2022 — Rule 25
High Courts26 Apr 2023Disposed Of
P.V.Satheesan Vs UOI & Ors
Delhi High Court · (2023) 04 DEL CK 0151
High Courts25 Apr 2023Disposed Of
PT Djarum Vs Bajrang Traders & Anr.
Delhi High Court · (2023) 04 DEL CK 1363
High Courts25 Apr 2023Disposed Of
Vaneeta Impex Private Limited Vs National E-Assessment Centre Delhi & Ors.
Delhi High Court · (2023) 04 DEL CK 0876
Income Tax Act, 1961-Section 147, 144B, 133(6)
High Courts25 Apr 2023Dismissed
Sarita Parwanda Vs Gunjan Kumar & Anr.
Delhi High Court · (2023) 04 DEL CK 0867
Specific Relief ActTransfer of Property Act, 1882-Section 54Indian Evidence Act, 1872-Sections 91 and 92; Proviso (1) to Section 92
High Courts25 Apr 2023Dismissed
Vipen Kumar Parwanda Vs Mrs Gunjan Kumar & Anr.
Delhi High Court · (2023) 04 DEL CK 0864
Specific Relief ActTransfer of Property Act, 1882-Section 54Indian Evidence Act, 1872-Sections 91, 92, Proviso (1) to Section 92
High Courts25 Apr 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/s Financial World (India) Pvt. Ltd.
Delhi High Court · (2023) 04 DEL CK 0986
High Courts25 Apr 2023Dismissed
Anita Arora Vs Salil Kumar Arora
Delhi High Court · (2023) 04 DEL CK 0973
High Courts25 Apr 2023Dismissed
Sripal Vs Smt. Laxmi
Delhi High Court · (2023) 04 DEL CK 0969
Cr.PC-Section 125
High Courts25 Apr 2023
Rishi Kumar Vs Suresh Kumar Arora & Anr.
Delhi High Court · (2023) 04 DEL CK 0952
Constitution of India-Article 227