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Delhi High Court judgments

1,36,877 judgments · page 1,889 of 6,844

High Courts25 Apr 2023Allowed

Mohammad Saber Vs State Of NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 0934

Code of Criminal Procedure, 1973-Section 439, 436A, 167, 167(2), 207, 309, 57, 345Official Secrets Act, 1923-Sections 3, 9, 13(3), 3(1)Indian Evidence Act, 1872-Section 65B
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High Courts25 Apr 2023Dismissed

Gurusharan Singh Chohan Vs The State NCT Of Delhi

Delhi High Court · (2023) 04 DEL CK 1004

Code of Criminal Procedure, 1973-Section 438, 41A, 156(3), 482, 154(3), 36, 200Indian Penal Code-Section 420, 468, 471, 120BEmblems and Names (Prevention of Improper Use) Act, 1950-Section 3
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High Courts25 Apr 2023Dismissed

M/S Divine Messengers Vs Dr Prerna Diwan

Delhi High Court · (2023) 04 DEL CK 1035

Code of Civil Procedure, 1908-Order 6 Rule 17, 12 Rule 6, XXX Rules 3, 5 and 6, XXX Rule 1, I Rule 6, 8 Rule 5(1), 12 Rule 1, 6 Rule 1, Section 29Delhi Rent Control Act, 1958Indian Contract Act, 1872-Chapter IV, Section 43
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