COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,819 of 6,818

High Courts29 May 2023Dismissed

Rajinder Singh Ahuja & Ors. Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2023) 05 DEL CK 0385

Code of Criminal Procedure, 1973 — Section 2D, 154(3), 156(3), 162, 164, 203, 313, 397, 399, 400, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 147, 148, 149, 302, 304B, 323, 324, 354A, 465, 467, 469, 471, 498A, 504, 506

High Courts29 May 2023Dismissed

Sajaul Hasan Vs Tata Power Delhi Distribution Ltd.

Delhi High Court · (2023) 05 DEL CK 0384

Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 126(1), 127Central Goods and Services Tax Act, 2017 — Section 107

High Courts29 May 2023Dismissed

Union Of India Vs Rccivl-Litl (Joint Venture)

Delhi High Court · (2023) 05 DEL CK 0383

High Courts29 May 2023

Sorin Group Italia S.R.L. Vs Neeraj Garg

Delhi High Court · (2023) 05 DEL CK 0382

Code of Civil Procedure, 1908 — Section 44A, Order 6 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Evidence Act, 1872 — Section 45, 57, 57(1), 84Limitation Act, 1963 — Section 11

High Courts29 May 2023Dismissed

M/S Shri Jai Gurudev Textile Agencies Vs Surya Processors Private Limited

Delhi High Court · (2023) 05 DEL CK 0381

Arbitration and Conciliation Act, 1996 — Section 7, 11, 34Negotiable Instruments Act, 1881 — Section 138

High Courts29 May 2023

Sales Tax Bar Association (Regd) Vs Union Of India & Ors.

Delhi High Court · (2023) 05 DEL CK 0380

High Courts29 May 2023Disposed Of

Ram Shree Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 05 DEL CK 0379

High Courts29 May 2023Disposed Of

Salma Vs Delhi Building And Other Construction Workers Welfare Board & Anr

Delhi High Court · (2023) 05 DEL CK 0378

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 267, 271, 277, 278, 279Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 17

High Courts29 May 2023Disposed Of

Malkhan Vs Delhi Building And Other Construction Workers Welfare Board & Anr

Delhi High Court · (2023) 05 DEL CK 0377

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272, 273, 273(4)Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 2(m), 14, 14(1), 14(2)

High Courts29 May 2023Disposed Of

Nakul Burnwal Vs Delhi Building And Other Construction Workers Board & Anr.

Delhi High Court · (2023) 05 DEL CK 0376

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272, 273, 273(4)Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 14, 14(1), 14(2)

High Courts29 May 2023Disposed Of

Badam Verva Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 05 DEL CK 0375

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272, 273, 273(4)Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 2(m), 12(1), 14, 14(1), 14(2), 17

High Courts29 May 2023Disposed Of

Reeta Devi Vs Delhi Building And Other Construction Workers Board & Anr.

Delhi High Court · (2023) 05 DEL CK 0374

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 277, 279

High Courts29 May 2023Disposed Of

Kusma Vs Delhi Building And Other Construction Workers Welfare Board & Anr.

Delhi High Court · (2023) 05 DEL CK 0373

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 267, 272Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 17

High Courts29 May 2023Disposed Of

Jeevan Paswan Vs Delhi Building And Other Construction Workersboard & Anr.

Delhi High Court · (2023) 05 DEL CK 0372

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272, 273Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 2(m), 14, 14(1),14(2)

High Courts29 May 2023Disposed Of

Anguri Devi Vs Delhi Building And Other Construction Workers Board & Anr

Delhi High Court · (2023) 05 DEL CK 0371

Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 — Rule 272, 273, 273(4)Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 — Section 14, 16, 17

High Courts29 May 2023Disposed Of

Dr. Vidya Sagar Kaushalya Devi Memorial Health Centre Vs Nayati Healthcare And Research NCR Private Limited

Delhi High Court · (2023) 05 DEL CK 0370

Arbitration and Conciliation Act, 1996 — Section 9

High Courts29 May 2023Disposed Of

K.L.Parashar Vs Delhi Development Authority And Anr

Delhi High Court · (2023) 05 DEL CK 0369

High Courts29 May 2023Disposed Of

M/S Classic Decorators Vs Commissioner (Appeals-I) Central Excise/GST, Delhi & Anr.

Delhi High Court · (2023) 05 DEL CK 0368

Constitution Of India, 1950 — Article 226Central excise Act, 1944 — Section 35FFinance Act, 1994 — Section 73(1), 78, 78A

High Courts29 May 2023Disposed Of

Renu Devi Vs Municipal Corporation Of Delhi And Ors

Delhi High Court · (2023) 05 DEL CK 0367

Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4

High Courts29 May 2023Disposed Of

Mohd Shabudin Vs Municipal Corporation Of Delhi And Ors.

Delhi High Court · (2023) 05 DEL CK 0366

Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4