High Courts29 May 2023Disposed Of
Shri Vikas Deep Marwah Vs State of NCT of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1358
Indian Penal Code-Section 498A, 406, 34Hindu Marriage Act-Section 13-B, 13-B(1), 13B(2), 13B(1)Cr.PC-Section 482
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Delhi High Court judgments
1,36,357 judgments · page 1,817 of 6,818
High Courts29 May 2023Disposed Of
Sunil Sarin Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1359
Indian Penal Code, 1860-Section 406, 420, 34NI Act-Section 138Cr.P.C.-Section 482
High Courts29 May 2023Dismissed
Utpal Ojah Vs Rajya Sabha Secretariat & Ors.
Delhi High Court · (2023) 05 DEL CK 1391
High Courts29 May 2023Dismissed
Sajaul Hasan Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2023) 05 DEL CK 1438
Constitution of India-Article 226Electricity Act, 2003-Section 126, 126(1), 127CGST Act-Section 107
High Courts29 May 2023Dismissed
Sorin Group Italia S.R.L. Vs Neeraj Garg
Delhi High Court · (2023) 05 DEL CK 1442
Code of Civil Procedure, 1908-Order VII Rule 11(d), XXXVII, Section 44A, VI Rule 2Limitation Act, 1963-Section 11Indian Evidence Act, 1872-Section 45, 57, 57(1), 84
High Courts29 May 2023Dismissed
M/s Shri Jai Gurudev Textile Agencies Vs Surya Processors Private Limited
Delhi High Court · (2023) 05 DEL CK 1443
Arbitration and Conciliation Act, 1996-Section 34, 7, 11Negotiable Instruments Act, 1881-Section 138
High Courts29 May 2023Allowed
Flowmore Limited Vs M/S Skipper Limited
Delhi High Court · (2023) 05 DEL CK 1452
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2), 34(2)(a), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 48, 48(2)(b)(ii), 31(3), 28(3), 18, 75, 81, Explanation 2 to Section 34(2)(b)(ii), Explanation 2 to Section 48(2)(b)(ii), Explanation (1)Sale of Goods Act, 1930-Section 41Foreign Exchange Regulation Act, 1973
High Courts29 May 2023Disposed Of
Mukesh Kumar Vs Staff Selection Commission & Ors.
Delhi High Court · (2023) 05 DEL CK 1471
High Courts29 May 2023Dismissed
Ajay Tiwari Vs State
Delhi High Court · (2023) 05 DEL CK 1485
Indian Penal Code, 1860-Section 302Cr.P.C-Section 313, 161, 164Indian Evidence Act, 1872-Section 106, 65-B
High Courts29 May 2023Disposed Of
Anguri Devi Vs Delhi Building And Other Construction Workers Board & Anr.
Delhi High Court · (2023) 05 DEL CK 1511
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 14, 16, 16(1), 17, proviso to Section 17Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002-Rule 272, 273, 273(4)
High Courts29 May 2023
Sales Tax Bar Association (Regd) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1518
High Courts29 May 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1520
High Courts29 May 2023Disposed Of
Jeevan Paswan Vs Delhi Building And Other Construction Workers Board & Anr.
Delhi High Court · (2023) 05 DEL CK 1522
BOCW Act-Section 14, 14(1), 14(2), 2(m)Delhi Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002-Rule 272, 273Delhi (Right of Citizen to Time Bound Delivery of Services) Act, 2011
High Courts29 May 2023Disposed Of
Ram Shree Vs Delhi Building And Other Construction Workers Welfare Board & Anr.
Delhi High Court · (2023) 05 DEL CK 1525
Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996Delhi (Right of Citizen to Time Bound Delivery of Services) Act, 2011-Entry 372
High Courts29 May 2023Partly Allowed
Renu Devi Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1619
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts29 May 2023Dismissed
Shankar Gupta & Anr. Vs New-Delhi Municipal Council & Anr.
Delhi High Court · (2023) 05 DEL CK 1623
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts29 May 2023Partly Allowed
Mohd Shabudin Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1624
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts29 May 2023Allowed
M/S. Khanuja Exports & Finance Pvt. Ltd. Vs Mr. Nallapaneni Nageshwara Rao
Delhi High Court · (2023) 05 DEL CK 1640
Code of Criminal Procedure, 1973-Section 482, 251Negotiable Instruments Act, 1881-Section 138, 145(2)Legal Services Authorities Act, 1987-Section 20, 21
High Courts29 May 2023Dismissed
Dhanpati @ Dhanwanti Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 05 DEL CK 1643
Code of Criminal Procedure, 1973-Sections 161, 227, 228, 397, 401, 482Indian Penal Code, 1860-Sections 323, 341, 376, 506(I)Bar Council of India Rules-Part VI (Rules Governing Advocates), Chapter II (Standards of Professional Conduct and Etiquette)
High Courts29 May 2023Disposed Of
P C Sanghi Vs Sidharth Sanwaria
Delhi High Court · (2023) 05 DEL CK 1649
Code of Criminal Procedure, 1973-Section 482, 200, Chapter XIII, 177, 178, 179, 186Indian Penal Code, 1860-Section 499, 500