High Courts30 May 2023Dismissed
Yash Mehta & Anr Vs Yash Pal & Ors
Delhi High Court · (2023) 05 DEL CK 0217
Code of Civil Procedure, 1908 — Order 10 Rule 1, Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,816 of 6,818
High Courts30 May 2023Disposed Of
Ramesh Manglani Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 0216
Indian Penal Code, 1860 — Section 120B, 409, 467, 468, 471, 477ACode Of Criminal Procedure, 1973 — Section 306, 307, 436, 436A, 437, 439Prevention of Money Laundering Act, 2002 — Section 2(fa), 3, 4, 8(5), 44, 45, 45(1), 45(1)(i), 45(1)(ii), 50, 70
High Courts30 May 2023Dismissed
HC GD G Raghu And Ors. Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0215
Constitution of India, 1950 — Article 226
High Courts30 May 2023Dismissed
India Skills Pvt. Ltd Vs Neeraj Kumar Pathak
Delhi High Court · (2023) 05 DEL CK 0211
Constitution of India, 1950 — Article 21Indian Penal Code, 1860 — Section 499
High Courts29 May 2023Dismissed
Randhir Singh Vs Suman Kundra & Anr.
Delhi High Court · (2023) 05 DEL CK 1082
CPC-Order XLI Rule 11
High Courts29 May 2023Disposed Of
Mahipal Singh Rawat Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1099
Delhi Land Reforms Act, 1957-Section 28CPC-Section 151
High Courts29 May 2023Disposed Of
Om Prakash Vs Shakuntala & Anr.
Delhi High Court · (2023) 05 DEL CK 1131
High Courts29 May 2023Disposed Of
Shri Shiv Kumar Vs Shri Satish & Ors.
Delhi High Court · (2023) 05 DEL CK 1182
High Courts29 May 2023Disposed Of
Raj Kumar Vs Smt Janak Lali
Delhi High Court · (2023) 05 DEL CK 1172
Code of Civil Procedure, 1908-Order XVI Rule 1 (3), Section 151, XVIII Rule 17
High Courts29 May 2023
Mayo Foundation For Medical Education & Research Vs Bodhisatva Charitable Trust & Ors.
Delhi High Court · (2023) 05 DEL CK 1241
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 20(c)Indian Trust Act, 1882Trade Marks Act, 1999-Section 11(6), 29(2), 29(2)(a), 34
High Courts29 May 2023Allowed
Ruby Kasana Vs Manjeet Singh
Delhi High Court · (2023) 05 DEL CK 1253
CPC-Order IX Rule 7
High Courts29 May 2023Allowed
Mahesh Chand Bhateley & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1279
High Courts29 May 2023Disposed Of
Neelkamal CGHS Ltd. Vs Registrar Coop. Societies & Ors.
Delhi High Court · (2023) 05 DEL CK 1280
Delhi Cooperative Societies Act, 2003-Section 116, 105, 112, 114, 71, 112(1)(k)
High Courts29 May 2023
Tata Sia Airlines Limited Vs Vistara Buildtech LLP & Anr.
Delhi High Court · (2023) 05 DEL CK 1304
High Courts29 May 2023Allowed
LT Foods Limited Vs Dawat Biryani & Anr.
Delhi High Court · (2023) 05 DEL CK 1307
High Courts29 May 2023Disposed Of
Vijay Agrawal Through Parokar Vs Directorate Of Enforcement
Delhi High Court · (2023) 05 DEL CK 1341
Prevention of Money Laundering Act, 2005-Section 45, 3, 2(1)(w), 2(1)(v), 50, 2(1)(u)Cr.P.C.-Section 439Constitution of India-Article 21
High Courts29 May 2023Disposed Of
Avinash Kumar Gope & Ors. Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1350
Cr. PC-Section 482IPC-Section 498A, 406, 506, 34Hindu Marriage Act, 1955-Section 13-B(1), 13-B(2)
High Courts29 May 2023Disposed Of
Javed Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 1354
Indian Penal Code-Section 392, 34, 397, 411, 482Arms Act-Section 25, 54, 59
High Courts29 May 2023Disposed Of
Ram Kali Sharma Vs State Of NCT Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1355
IPC-Sections 406/420/120BCr.P.C.-Section 156(3)
High Courts29 May 2023Disposed Of
Smt Harmeet Kaur & Anr. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1356
CrPC-Section 482IPC-Sections 323, 451, 354, 354B, 34, 354A, 506, 509