High Courts29 May 2023Disposed Of
Mukesh Kumar Vs Raj Kumar Rattan Kumar And Sons
Delhi High Court · (2023) 05 DEL CK 0316
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 12
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,820 of 6,818
High Courts29 May 2023Allowed
Ruby Kasana Vs Manjeet Singh
Delhi High Court · (2023) 05 DEL CK 0315
Code of Civil Procedure, 1908 — Order 9 Rule 7
High Courts29 May 2023Disposed Of
Rahul Jain Vs Sakshi Jain
Delhi High Court · (2023) 05 DEL CK 0314
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts29 May 2023Dismissed
Spp Food Products Pvt Ltd Vs India Overseas Co.
Delhi High Court · (2023) 05 DEL CK 0313
High Courts29 May 2023Disposed Of
Shiv Kumar Vs Satish & Ors.
Delhi High Court · (2023) 05 DEL CK 0312
High Courts29 May 2023Disposed Of
Raj Kumar Vs Janak Lali
Delhi High Court · (2023) 05 DEL CK 0311
Code of Civil Procedure, 1908 — Section 151, Order 16 Rule 1(3), Order 18 Rule 17
High Courts29 May 2023Disposed Of
Mahipal Singh Rawat Through Its Authorized Representative Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0310
Delhi Land Reforms Act, 1957 — Section 28
High Courts29 May 2023Dismissed
Rakesh Sharma Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 0309
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 405, 406, 420, 467, 471, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 397, 401, 482
High Courts29 May 2023Disposed Of
P C Sanghi Vs Sidharth Sanwaria
Delhi High Court · (2023) 05 DEL CK 0308
Indian Penal Code, 1860 — Section 499, 500Code Of Criminal Procedure, 1973 — Section 177, 178, 179, 186, 200, 482
High Courts29 May 2023Allowed
M/S. Khanuja Exports & Finance Pvt. Ltd. Vs Nallapaneni Nageshwara Rao
Delhi High Court · (2023) 05 DEL CK 0307
Constitution Of India, 1950 — Article 141, 226, 227Code of Civil Procedure, 1908 — Section 96(3)Code Of Criminal Procedure, 1973 — Section 251, 294, 482
High Courts29 May 2023Disposed Of
Neelkamal CGHS Ltd Vs Registrar Coop. Societies & Ors
Delhi High Court · (2023) 05 DEL CK 0306
Delhi Cooperative Societies Act, 2003 — Section 71, 105, 112, 112(1)(k), 114, 116
High Courts29 May 2023Disposed Of
Mahesh Chand Bhateley And Ors Vs Union Of India And Ors.
Delhi High Court · (2023) 05 DEL CK 0305
High Courts29 May 2023Disposed Of
Harmeet Kaur And Anr Vs State Govt Of Nct Of Delhi And Anr
Delhi High Court · (2023) 05 DEL CK 0304
Indian Penal Code, 1860 — Section 34, 323, 354, 354A, 354B, 451, 506, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts29 May 2023Disposed Of
Shubham Singh And Anr. Vs Central Industrial Security Force And Anr.
Delhi High Court · (2023) 05 DEL CK 0303
High Courts29 May 2023Disposed Of
Mukesh Kumar Vs Staff Selection Commission And Ors
Delhi High Court · (2023) 05 DEL CK 0302
High Courts29 May 2023
TATA SIA Airlines Limited Vs Vistara Buildtech LLP & Anr.
Delhi High Court · (2023) 05 DEL CK 0242
High Courts29 May 2023
Mayo Foundation For Medical Education & Research Vs Bodhisatva Charitable Trust & Ors
Delhi High Court · (2023) 05 DEL CK 0241
Code of Civil Procedure, 1908 — Section 20(c), Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 11(6), 29(2), 29(2)(a), 34
High Courts29 May 2023Disposed Of
Ram Kali Sharma Vs State Of Nct Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 0240
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts29 May 2023Dismissed
Jai Singh Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 0239
Constitution Of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4
High Courts29 May 2023Dismissed
Ajay Tiwari Vs State
Delhi High Court · (2023) 05 DEL CK 0214
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 106