High Courts30 Apr 2026
Ram Nath Vs State (N.C.T. Of Delhi)
Delhi High Court · (2026) 04 DEL CK 2274
IPC-Section 302/201/34
COURT ARCHIVE
Delhi High Court judgments
1,14,140 judgments · page 179 of 5,707
High Courts30 Apr 2026Disposed Of
Rubi Devi & Anr. Vs The New India Assurance Com. Ltd. & Ors.
Delhi High Court · 2025 INSC 1429
IPC-Sections 279/304AMotor Vehicles Act, 1939-Section 110-BMotor Vehicles Act, 1988-Section 168
High Courts30 Apr 2026Disposed Of
Savita & Ors. Vs National Insurance Company Ltd
Delhi High Court · (2026) 04 DEL CK 2019
Kerala Motor Transport Workers' Payment of Fair Wages Act, 1971-Section 2, Schedule A, BEvidence Act, 1872-Section 57Motor Vehicles Act, 1988-Section 165, 169
High Courts30 Apr 2026Dismissed
Global Services Vs Indraprastha Gas Limited & Anr.
Delhi High Court · (2026) 04 DEL CK 2080
Constitution of India-Article 12, 14, 226Specific Performance Relief Act, 1963Companies Act, 2013
High Courts30 Apr 2026Disposed Of
Big Tel It Solutions Pvt. Ltd. Vs Shri Praveen Tomer & Anr.
Delhi High Court · (2026) 04 DEL CK 2081
High Courts30 Apr 2026Disposed Of
Yogesh Kumar Vs Rupesh Kumar Thakur - Chief Executive Officer - Delhi Urban Shelter Improvement Borad & Ors.
Delhi High Court · (2026) 04 DEL CK 2082
High Courts30 Apr 2026Disposed Of
Adil Murtaza Vs Assistant Labour Commissioner (Central), Department Of Labour And Employment & Ors.
Delhi High Court · (2026) 04 DEL CK 2083
Payment of Gratuity Act, 1972
High Courts30 Apr 2026Disposed Of
Rishika Goyal Vs Kushal Mittal
Delhi High Court · (2026) 04 DEL CK 1941
Hindu Marriage Act, 1955-Section 24Code of Civil Procedure, 1908-Order XI Rule 14, Section 151
High Courts30 Apr 2026Disposed Of
Shri Madan Lal & Ors. Vs Mr Rajeev Verma (Ias), Chief Secretary, Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 1942
High Courts30 Apr 2026Disposed Of
Ravi Arora Vs J.S. Malik
Delhi High Court · (2026) 04 DEL CK 0890
Specific Relief Act, 1963- Section 16(c)Contract Act, 1872- Section 55
High Courts30 Apr 2026Disposed Of
Mahender Chawla Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0888
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120B, 406, 420
High Courts30 Apr 2026Dismissed
Blackberry Limited Vs Controller Of Patents And Designs
Delhi High Court · (2026) 04 DEL CK 0887
Patents Act, 1970- Section 2(j), 2(1)(j), 2(1)(ja), 3(k), 11(A), 15, 77(1)(f), 117A
High Courts30 Apr 2026Disposed Of
Ms. Samaira Kapur & Anr Vs Mrs. Priya Kapur & Ors
Delhi High Court · (2026) 04 DEL CK 0886
Code of Civil Procedure, 1908- Section 16, 16(b), 151, Order 6 Rule 17, Order 39 Rule 1, Order 39 Rule 2Companies Act, 2013- Section 161(4), 196Indian Succession Act, 1925- Section 63, 57, 229, 223, 231, 281
High Courts30 Apr 2026Dismissed
State (Nct Of Delhi) Vs Dilavar Singh
Delhi High Court · (2026) 04 DEL CK 0885
Code of Criminal Procedure, 1973- Section 161, 164, 313Indian Penal Code, 1860- Section 342, 376, 506Protection of Children from Sexual Offences Act, 2012- Section 4, 29, 30
High Courts30 Apr 2026Dismissed
Global Services Vs Indraprastha Gas Limited & Anr
Delhi High Court · (2026) 04 DEL CK 0884
Constitution of India, 1950- Article 12, 14, 226Specific Relief Act, 1963- Section 14(1), 14(i)(c), 41, 41(e)Arbitration and Conciliation Act, 1996- Section 9, 9(ii)(e)
High Courts30 Apr 2026Allowed
Faizan Ahmad Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0883
High Courts30 Apr 2026Allowed
Ram Nath Vs State (N.C.T. Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0882
Indian Penal Code, 1860- Section 34, 201, 302
High Courts30 Apr 2026Dismissed
Delhi Development Authority Vs Dr. Fresh Assets Limited & Anr.
Delhi High Court · (2026) 04 DEL CK 0881
Code of Civil Procedure, 1908- Section 80, 96, Order 1 Rule 10, Order 7 Rule 11, Order 41, Order 41 Rule 22Delhi Development Act, 1957- Section 53B, 53B(2)
High Courts30 Apr 2026Dismissed
Amulaya Chawla & Anr. Vs Anil Kumar Gupta
Delhi High Court · (2026) 04 DEL CK 0880
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 7 Rule 11, Order 8 Rule 1
High Courts30 Apr 2026Disposed Of
Talibu Nisha & Anr Vs Kadir Khan & Anr
Delhi High Court · (2026) 04 DEL CK 0879
Constitution of India, 1950- Article 227