High Courts30 Apr 2026

Ms. Samaira Kapur & Anr. Vs Mrs. Priya Kapur & Ors.

Delhi High Court · (2026) 04 DEL CK 2412

Code of Civil Procedure-Order XXXIX Rules 1 and 2, Section 151, 16, 16(b), proviso to Section 16, Explanation to Section 16, VI Rule 17Companies Act, 2013-Section 196, 161(4)Hindu Succession Act, 1956
High Courts30 Apr 2026

Malikie Innovations Ltd & Anr. Vs Xiaomi Corporation & Ors.

Delhi High Court · (2026) 04 DEL CK 2223

Code of Civil Procedure, 1908-Section 151, Order XXXIX, XXXIX Rules 1 and 2 (also Order 39 Rules 1 and 2), XI Rule 1(5), XXXVIII Rule 5, 39 Rule 10Patents Act, 1970-Section 11A, 13(4), 48 and 108, 109Delhi High Court Rules Governing Patent Suits, 2022-Rule 3(B)(vi) (also Rule 3B(vi)), 4A(viii), 5(v)